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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Puducherry - Subsection

Section 21(1)(c) in Puducherry Hindu Religious Institutions Act, 1972

(c)descriptive details of the jewels, gold, silver, precious stones, if any, vessels and utensils and other movables belonging to the institution, with their weight and estimated value: