Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 34] [Entire Act] Union of India - Section Section 18 in The Indian Succession Act, 1925 18. Lunatic’s acquisition of new domicile.— An insane person cannot acquire a new domicile in any other way than by his domicile following the domicile of another person.
