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State of Andhra Pradesh - Section

Section 8 in Andhra Pradesh Engineering Common Entrance test for Diploma Holders, (ECET-FDH) Rules, 2003

8. Functions of the ECE-FDH Committee.

- The ECET-FDH Committee shall take decisions on the following issues relating to the ECET-FDH,from time to time.
(i)Pattern of Question papers;
(ii)Duration of the test;
(iii)Weightage and marks to be assigned to each paper;
(iv)Syllabus content;
(v)Centres for conducting the test;
(vi)Dates of the Test;
(vii)Cost of the application and fee to be collected from the candidates of ECET-FDH.
(viii)Norms for the payment of remuneration for different items/services undertaken in connection with ECET-FDH work;
(ix)Date of announcement of results;
(x)Such other issues as may be referred by the Chairman of the committee and Competent Authority, from time to time.