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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(1) in Uttarakhand Self Reliant Co-Operatives Act, 2003

(1)A co-operative may not be registered with the same name as another cooperative business already registered under this Act or the Co-operative Societies Act :Provided that where the articles of association of a secondary cooperative require all its member-co-operative shall have its location or other distinguishing feature included in common name.