Jammu & Kashmir High Court
M/S R K Verma Th Romesh Kumar vs Sterlite Technologies Ltd And on 20 March, 2024
Author: Chief Justice
Bench: Chief Justice
Sr. No.2
Regular List
IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
AT JAMMU
(THROUGH VIRTUAL MODE)
Arb P No.2/2022
M/S R K VERMA TH ROMESH KUMAR ...Petitioner(s)/appellant(s)
VERMA
Through: Mr. G.S. Thakur, Advocate
Vs.
STERLITE TECHNOLOGIES LTD AND ...Respondent(s)
ANOTHER
Through: Mr. Dheeraj Nanda, Advocate
M/s. Anil Kapil Kher, Sr. Advocate,
Inder jeet Gupta, Yatin Mahajan & Vishal Garg.
CORAM
HON'BLE THE CHIEF JUSTICE
ORDER
20.03.2024 Learned counsel for the petitioner prays for a week's time to file reply to the objections filed by the respondent no.2. Prayer is allowed.
List again on 19th April, 2024.
(N. KOTISWAR SINGH) CHIEF JUSTICE SRINAGAR 20.03.2024 Shameem H.