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Cbi vs Ram Kumar Mandal . on 13 July, 2016

     ITEM NO.44                         REGISTRAR COURT. 2                SECTION IIA

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR MR. M V RAMESH

     Petition(s) for Special Leave to Appeal (Crl.)                 No(s).     9407/2015

     CENTRAL BUREAU OF INVESTIGATION                                    Petitioner(s)

                                                    VERSUS

     RAM KUMAR MANDAL AND ORS.                                          Respondent(s)



     (with appln. (s) for exemption from filing O.T. and office report)


     Date : 13/07/2016 This petition was called on for hearing today.



     For Petitioner(s)                  Mr. Meenesh Kr. Dubey,Adv.
                                        Mr. Mukesh Kumar Maroria,Adv.


     For Respondent(s)                  Mr. Mohd. Waquas,Adv.
                                        Mr. Tapesh Kumar Singh,Adv.



                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Service of notice is complete on the respondent No.1 but no one has entered appearance on his behalf.

Ld. Counsel for the respondent Nos. 2 to 4 have failed to file the counter affidavit within the period stipulated under the rules. Viewed, in that context, the matter shall be processed for listing before the Hon'ble Court, under the rules.

16:17:49 IST                                                            (M V RAMESH)
Reason:
                                                                          Registrar
     MG