Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(a) in The Orissa Goshala Rules, 1985

(a)Chairman - The Chairman shall preside over the general meetings of the Federation and the meetings of the committee. In case of a tie in the voting in the executive committee meeting the Chairman shall have a casting vote in addition to the vote he is entitled to as a member.