Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Rajasthan - Subsection Section 21(1) in Ajmer Development Authority Act, 2013 (1)The Authority, with a view to securing planned integrated development and use of land, shall carryout a civic survey of and prepare a Master Development Plan for Ajmer Region.
