Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57A(3)] [Section 57A] [Entire Act]

State of Rajasthan - Subsection

Section 57A(3)(vii) in Rajasthan Factories Rules, 1951

(vii)date of annealing or other heat treatment of the chain and other lifting tackle made under sub-rule (6) and by whom it was carried out, and