Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34M] [Entire Act] State of Gujarat - Subsection Section 34M(3) in The Gujarat Agricultural Produce Markets Act, 1963 (3)The contribution or payment received by the Board under sub-section (1) and sub-section (2) shall be credited to the Development Fund.
