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State of Haryana - Section

Section 42 in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

42. Pipes not to be exposed on external walls.

- Wherever possible no rain water pipe, waste pipe, soil pipes and ventilating pipe shall be exposed on any external wall of a building and shall be placed in a recess or chase or a duct. Drains for storm water shall be constructed within the thickness of walls.