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Bombay High Court

Vasant Rohidas Lotlikar vs State Of Maharashtra Thr. Government ... on 11 July, 2024

Author: A.S. Chandurkar

Bench: A.S. Chandurkar

KVM




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                                           907 & 48 - CP 744 OF 2022 with conn.CPs.doc



       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CIVIL APPELLATE JURISDICTION
                CONTEMPT PETITION NO. 744 OF 2022
Asad Anwar Khatau                              ..... Petitioner
      VERSUS
The State of Maharashtra & Ors.                ..... Respondents

ALONGWITH CONTEMPT PETITION (ST) NO. 913 OF 2023 Ashok Gokaldas Gurnani, Thr. C.A.Komal Gopi Chhabaria ..... Petitioner VERSUS The State of Maharashtra & Ors. ..... Respondents ALONGWITH CONTEMPT PETITION NO. 742 OF 2022 Sagar Ashok Bhosle & Ors. ..... Petitioners VERSUS The State of Maharashtra & Ors. ..... Respondents ALONGWITH CONTEMPT PETITION (ST) NO. 27292 OF 2022 Shekhar K. Mahalaxmikar ..... Petitioner VERSUS The State of Maharashtra & Ors. ..... Respondents ALONGWITH CONTEMPT PETITION (ST) NO. 27296 OF 2022 ::: Uploaded on - 15/07/2024 ::: Downloaded on - 21/07/2024 16:54:53 ::: KVM 2/4 907 & 48 - CP 744 OF 2022 with conn.CPs.doc Rahul Vivek Nadkarni & Anr. ..... Petitioners VERSUS The State of Maharashtra & Ors. ..... Respondents ALONGWITH CONTEMPT PETITION NO. 745 OF 2022 Ansari Mohammed Zaki ..... Petitioner VERSUS The State of Maharashtra & Ors. ..... Respondents ALONGWITH CONTEMPT PETITION NO. 743 OF 2022 K. Ashrafuddin ..... Petitioner VERSUS The State of Maharashtra & Ors. ..... Respondents ALONGWITH CONTEMPT PETITION NO. 741 OF 2022 Vasant Rohidas Lotlikar ..... Petitioner VERSUS The State of Maharashtra & Ors. ..... Respondents Mr.Manish Gala a/w. Ms.Alpa Gala i/b. Law Square for the Petitioners in all contempt petitions.

Mr.Aseem Naphade a/w. Ms.Hima Khuman i/b. Mr.Makarand Raut for the Respondent Nos. 5 to 8 in all contempt petitions.

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KVM 3/4 907 & 48 - CP 744 OF 2022 with conn.CPs.doc Mr. S.P.Kamble, A.G.P. for the State in all contempt petitions.

ORDINARY ORIGINAL CIVIL JURISDICTION CONTEMPT PETITION (L) NO. 31524 OF 2022 Ashok Kapadia & Ors. ..... Petitioners VERSUS The State of Maharashtra & Ors. ..... Respondents ALONGWITH CONTEMPT PETITION NO. 71 OF 2023 IN WRIT PETITION NO. 1304 OF 2022 Sitaram B. Khandelwal ..... Petitioner VERSUS Monarch and Qureshi Builders ..... Respondent ALONGWITH CONTEMPT PETITION NO. 69 OF 2023 IN WRIT PETITION NO. 1302 OF 2022 Mamta Manoj Agarwal ..... Petitioner VERSUS Monarch and Qureshi Builders ..... Respondent ALONGWITH CONTEMPT PETITION NO. 70 OF 2023 IN WRIT PETITION NO. 1294 OF 2022 Bela Suresh Agarwal ..... Petitioner ::: Uploaded on - 15/07/2024 ::: Downloaded on - 21/07/2024 16:54:53 ::: KVM 4/4 907 & 48 - CP 744 OF 2022 with conn.CPs.doc VERSUS Monarch and Qureshi Builders ..... Respondent Mr.Amrut Joshi a/w. Mr.Shreejit A.Singh for the Petitioners in CONPW/69/2023, CONPW/70/2023 AND CONPW/71/2023.

Mr.Aseem Naphade a/w. Ms.Hima Khuman i/b. Mr.Makarand Raut for the contemners in all contempt petitions.

Mr.Manish Gala a/w. Ms.Alpa Gala i/b. Law Square for the Petitioners in all contempt petitions.

CORAM : A.S. CHANDURKAR & RAJESH S. PATIL, JJ DATE : 11th JULY, 2024 P.C. :-

List these contempt petitions for framing charges against the contemners on 8th August, 2024. On the said date, the respondent nos. 5 to 8 shall remain present in Court.
2. In the meanwhile, the contemners are free to take steps to purge the contempt.

[ RAJESH S. PATIL, J. ] [ A.S. CHANDURKAR, J. ] ::: Uploaded on - 15/07/2024 ::: Downloaded on - 21/07/2024 16:54:53 :::