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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(14) in The Rajasthan Grant-in-Aid to Agricultural Institutions Rules, 1977

(14)No person, not possessing the qualifications and experience prescribed by the Government for the various posts under the institution shall be appointed permanently to any post under the institution without the prior permission of the State Government in the Department of Agriculture;