Delhi High Court - Orders
M/S Haldyn Heinz Fine Glass Private ... vs Gujarat Gas Limited & Anr on 7 August, 2024
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~SB-1 to 14.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 148/2021 & CM APPLs.14439/2021 AND 14441/2021
M/S HALDYN HEINZ FINE GLASS PRIVATE LIMITED
.....Appellant
Through: Ms.Swapna Seshadri, Advocate with
Ms.Aishwarya Suleramani and
Ms.Harsha V.Rao, Advocates.
versus
GUJARAT GAS LIMITED & ANR. .....Respondents
Through: Mr. Parag Tripathi, Senior Advocate
with Mr. Piyush Joshi, Ms. Sumiti
Yadava, Ms. Meghna Sengupta, Ms.
Vatsla Bhatia, Mr. Yagya Sharma,
Advocates for R-1.
Mr.Abhi Bansal, Advocate with
Mr.Tarun Walia, Mr.Taranmeet Kaur
and Ms.Vidhi Jindal, Advocates.
Mr. Utkarsh Sharma, Mr. Kartikey
Joshi and Ms. Harshita Tomar,
Advocates for Respondent/PNGRB.
+ W.P.(C) 4315/2022 & CM APPLs.12908-12909/2022 AND
18623/2022
ANTIQUE MARBONITE PVT LTD AND ORS. ....Petitioners
Through: Mr. Jayant Mehta, Senior Advocate
Mr. Prantar Basu Chaudhry,
Ms.Nisha Bhatia, Mr.Siddharth
Shekhar Advocates for Petitioner
Nos. 1-23.
Mr. Saurav Agrawal and Mr.
Anshuman Chaudhary, Advs. for
Petitioner No.24.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/08/2024 at 23:44:45
PETROLEUM AND NATURAL GAS REGULATORY BOARD &
ANR. .....Respondents
Through: Mr. Rahul Sagar Sahay, Advocate,
Advocates for PNGRB.
Mr.Abhi Bansal, Advocate with
Mr.Tarun Walia, Mr.Taranmeet Kaur
and Ms.Vidhi Jindal, Advocate.
Mr. Parag Tripathi, Senior Advocate
with Mr. Piyush Joshi, Ms. Sumiti
Yadava, Ms. Meghna Sengupta, Ms.
Vatsla Bhatia, Mr. Yagya Sharma,
Advocates, Advocates For respondent
No.3/GGL.
Mr. Apoorv Kurup, CGSC with Mr.
Mr. Arnav Mittal, Mr.Akhil Hasija,
Mr.Gurjas Singh Narula, Advocates
for UOI.
Mr. Piyush Joshi, Ms. Sumiti Yadava,
Ms. Meghna Sengupta, Ms. Vatsla
Bhatia, Mr. Yagya Sharma,
Advocates, Advocates for intervenor
in CM No. 43536/2022.
+ LPA 211/2023, CAV 163/2023 & CM APPLs.15189-15191/2023
AND 25260/2023
EICL LIMITED .....Appellant
Through: Mr. Jayant Mehta, Sr. Adv.with Mr.
Govind Manoharan, Mr. Tenzing
Bhutia, Mr. B.D. Kundan, Advs.
versus
AGP CITY GAS PRIVATE LIMITED & ORS. .....Respondents
Through: Mr. Piyush Joshi, Ms. Sumiti Yadava,
Ms. Meghna Sengupta, Ms. Vatsla
Bhatia, Mr. Yagya Sharma,
Advocates for R-1&2.
Mr. Apoorv Kurup, CGSC with Mr.
Mr. Arnav Mittal, Mr.Akhil Hasija,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/08/2024 at 23:44:45
Mr.Gurjas Singh Narula, Advocates
for UOI.
Mr. Rahul Sagar Sahay, Advocate for
PNGRB.
. Mr.Abhi Bansal, Advocate with
Mr.Tarun Walia, Mr.Taranmeet Kaur
and Ms.Vidhi Jindal, Advocates
Mr.N.L.Ganapathi, Advocate with
Ms.Rini V.Tigga and Mr.Amogh
S.Rao, Advocates for R-5.
Mr.Parag P.Tripathi, Sr.Advocate
with Ms.Chand Chopra, Advocate
with Ms. Neha Bhupathiraju,
Advocate for R-6.
+ LPA 366/2023 & CM APPLs.19697-19698/2023
GAIL (INDIA) LIMITED .....Appellant
Through: Mr.N.L.Ganapathi, Advocate with
Ms.Rini V.Tigga, Mr.Amogh S.Rao,
Advocates.
versus
AGP CITY GAS PRIVATE LIMITED & ORS. .....Respondents
Through: Mr. Piyush Joshi, Ms. Sumiti Yadava,
Ms. Meghna Sengupta, Ms. Vatsla
Bhatia, Mr. Yagya Sharma,
Advocates for R-1&2.
Mr. Apoorv Kurup, CGSC with Mr.
Mr. Arnav Mittal, Mr.Akhil Hasija,
Mr.Gurjas Singh Narula, Advocates
for UOI.
Mr.Abhi Bansal, Advocate with
Mr.Tarun Walia, Mr.Taranmeet Kaur
and Ms.Vidhi Jindal, Advocates
Mr. Jayant Mehta, Sr. Adv.with Mr.
Govind Manoharan, Mr. Tenzing
Bhutia, Mr. B.D. Kundan, Advs. for
R-5.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/08/2024 at 23:44:46
Mr. Parag P. Tripathi, Senior
Advocate with Ms.Chand Chopra,
and Ms.Neha Bhupathiraju, Advocate
for R- 6.
Mr. Rahul Sagar Sahay, Advocate for
PNGRB.
+ LPA 254/2021 & CM APPLs.26676/2021, 34446/2021, 46637/2021
AND 44724/2022
GUJARAT GAS LIMITED .....Appellant
Through: Mr. Parag Tripathi, Senior Advocate
with Mr. Piyush Joshi, Ms. Sumiti
Yadava, Ms. Meghna Sengupta, Ms.
Vatsla Bhatia, Mr. Yagya Sharma,
Advocates.
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD
.....Respondent
Through: Mr. Utkarsh Sharma, Mr. Kartikey
Joshi and Ms. Harshita Tomar,
Advocates for Respondent/PNGRB
Mr.Abhi Bansal, Advocate with
Mr.Tarun Walia, Mr.Taranmeet Kaur
and Ms.Vidhi Jindal, Advocates
Mr. Piyush Joshi, Ms. Sumiti Yadava,
Ms. Meghna Sengupta, Ms. Vatsla
Bhatia, Mr. Yagya Sharma,
Advocates, Advocates for Impleaders
in CM APPL.44724/2022.
Mr. Apoorv Kurup, CGSC with Mr.
Mr. Arnav Mittal, Mr.Akhil Hasija,
Mr.Gurjas Singh Narula, Advocates
for UOI.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/08/2024 at 23:44:46
+ LPA 64/2024 & CM APPLs.4534/2024, 12574/2024 AND
28591/2024
PETROLEUM AND NATURAL GAS REGULATORY BOARD
.....Appellant
Through:
versus
AGP CITY GAS PRIVATE LIMITED & ORS. .....Respondents
Through: Mr. Piyush Joshi, Ms. Sumiti Yadava,
Ms. Meghna Sengupta, Ms. Vatsla
Bhatia, Mr. Yagya Sharma,
Advocates, Advocates for R-1&2.
Mr. Jayant Mehta, Sr. Adv.with Mr.
Govind Manoharan, Mr. Tenzing
Bhutia, Mr. B.D. Kundan, Advs. for
R-3.
Mr. Apoorv Kurup, CGSC with Mr.
Mr. Arnav Mittal, Mr.Akhil Hasija,
Mr.Gurjas Singh Narula, Advocates
for UOI.
Mr. Rahul Sagar Sahay, Advocate for
PNGRB.
Mr.Abhi Bansal, Advocate with
Mr.Tarun Walia, Mr.Taranmeet Kaur
and Ms.Vidhi Jindal, Advocates
Mr.N.L.Ganapathi, Advocate with
Ms.Rini V.Tigga and Mr.Amogh
S.Rao, Advocates for R-5.
Mr. Parag P. Tripathi, Senior
Advocate with Ms.Chand Chopra,
Advocate with Ms.Neha
Bhupathiraju, Advocate for
Applicant-GGL.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/08/2024 at 23:44:46
+ W.P.(C) 9374/2015 & CM APPLs.21790-21791/2015 AND
4231/2016
INDRAPRASTHA GAS LIMITED .....Petitioner
Through: Mr.K.K.Rai, Senior Advocate with
Mr.S.K.Pandey, Mr.Anshul Rai, Mr.
Awanish Kumar, Mr.Chandrasekhar
A.Chakalabbi, Ms.Sreoshi Chatterji
and Ms.Medha Tandon, Advocates.
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD &
ANR. .....Respondents
Through: Mr. Utkarsh Sharma, Mr. Kartikey
Joshi and Ms. Harshita Tomar,
Advocates for Respondent/PNGRB
Ms.Monika Arora, CGSC with
Mr.Subhrodeep Saha, Advocate for
UOI.
Mr.Abhi Bansal, Advocate with
Mr.Tarun Walia, Mr.Taranmeet Kaur
and Ms.Vidhi Jindal, Advocates
Mr.Saurav Agrawal, Advocate with
Mr.Trinath Tadakamalla, Mr.Anand
Raja, Ms.Nisha Bhatia, Mr.Siddharth
Shekhar and Mr.Anshuman
Chaudhry, Advocates for Interveners.
+ W.P.(C) 11148/2020
MAHANAGAR GAS LIMITED .....Petitioner
Through: Mr.Saurav Agrawal, Advocate with
Mr.Trinath Tadakamalla, Mr.Anand
Raja, Ms.Nisha Bhatia, Mr.Siddharth
Shekhar and Mr.Anshuman
Chaudhry, Advocates.
Mr.Abhi Bansal, Advocate with
Mr.Tarun Walia, Mr.Taranmeet Kaur
and Ms.Vidhi Jindal, Advocates
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/08/2024 at 23:44:46
PETROLEUM AND NATURAL GAS REGULATORY BOARD &
ANR. .....Respondents
Through: Mr. Utkarsh Sharma, Mr. Kartikey
Joshi and Ms. Harshita Tomar,
Advocates for Respondent/PNGRB
Mr.Pratima N.Lakra, CGSC with
Mr.Chandan Prajapati, Advocate for
UOI.
Mr.Abhi Bansal, Advocate with
Mr.Tarun Walia, Mr.Taranmeet Kaur
and Ms.Vidhi Jindal, Advocates
+ W.P.(C) 9711/2020 & CM APPLs.31041/2020, 11350/2022,
31858/2022 AND 55246/2023
MAHANAGAR GAS LIMITED .....Petitioner
Through:
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD &
ANR. .....Respondents
Through: Mr. Utkarsh Sharma, Mr. Kartikey
Joshi and Ms. Harshita Tomar,
Advocates for Respondent/PNGRB
Mr.Pratima N.Lakra, CGSC with
Mr.Chandan Prajapati, Advocate for
UOI.
Mr.Abhi Bansal, Advocate with
Mr.Tarun Walia, Mr.Taranmeet Kaur
and Ms.Vidhi Jindal, Advocates.
+ W.P.(C) 1017/2021 & CM APPL.2821/2021
GUJARAT GAS LIMITED .....Petitioner
Through: Mr. Parag P. Tripathi, Senior
Advocate with Ms. Chand Chopra,
Advocate with Ms. Neha
Bhupathiraju, Advocate.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/08/2024 at 23:44:46
PETROLEUM AND NATURAL GAS REGULATORY BOARD &
ANR. .....Respondents
Through: Mr. Utkarsh Sharma, Mr. Kartikey
Joshi and Ms. Harshita Tomar,
Advocates for Respondent/PNGRB
+ W.P.(C) 3369/2022 & CM APPLs.9845/2022 AND 9847/2022
SABARMATI GAS LIMITED .....Petitioner
Through: Ms.Chand Chopra, Advocate with
Ms.Neha Bhupathiraju, Advocate.
versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD &
ANR. .....Respondents
Through: Mr. Utkarsh Sharma, Mr. Kartikey
Joshi and Ms. Harshita Tomar,
Advocates for Respondent/PNGRB
Mr. Apoorv Kurup, CGSC with Mr.
Mr. Arnav Mittal, Mr.Akhil Hasija,
Mr.Gurjas Singh Narula, Advocates
for UOI.
Mr. Pritish Sabharwal, Addvocate for
MCD.
+ W.P.(C) 3911/2022 & CM APPL.11635/2022
TRIPURA NATURAL GAS COMPANY LIMITED THROUGH ITS
GENERAL MANAGER (PROJECT) ....Petitioner
Through: Mr.N.L.Ganapathi, Advocate with
Ms.Rini V.Tigga, Mr.Amogh S.Rao,
Advocates.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/08/2024 at 23:44:46
PETROLEUM AND NATURAL GAS REGULATORY BOARD
THROUGH ITS SECRETARY .....Respondent
Through: Mr. Utkarsh Sharma, Mr. Kartikey
Joshi and Ms. Harshita Tomar,
Advocates for Respondent/PNGRB
+ W.P.(C) 3913/2022 & CM APPL.11641/2022
VADODARA GAS LIMITED THROUGH ITS COMPANY
SECRETARY AND HOD (HR) ....Petitioner
Through: Mr.N.L.Ganapathi, Advocate with
Ms.Rini V.Tigga, Mr.Amogh S.Rao,
Advocates.
Versus
PETROLEUM AND NATURAL GAS REGULATORY BOARD
THROUGH ITS SECRETARY .....Respondent
Through: Mr. Utkarsh Sharma, Mr. Kartikey
Joshi and Ms. Harshita Tomar,
Advocates for Respondent/PNGRB
Mr. Apoorv Kurup, CGSC with Mr.
Mr. Arnav Mittal, Mr.Akhil Hasija,
Mr.Gurjas Singh Narula, Advocates
for UOI.
+ W.P.(C) 10244/2024 & CM APPL.42013/2024
SHELL ENERGY INDIA PRIVATE LIMITED ....Petitioner
Through: Mr. Balbir Singh, Sr. Adv. with Mr.
Parag Maini, Mr. Abhimanyu Chopra,
Mr. Raghav Chadha, Mr. Kunal
Sabharwal, Ms. Pragya Kaushik, Mr.
Karan Sachdev, Mr. Aman
Chaudhary, Mr. Kushagra Jain, Mr.,
Deepak Mahajan, Mr. Raghav Mittal
and Mr. Shubham Madaan, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr.Arnav Mittal, GP for Mr.Apoorv
Kurup, CGSC and Mr. Gurjas
Singhfor UOI.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/08/2024 at 23:44:47
Mr. Rahul Sagar Sahay, Advocate for
PNGRB
Mr. Apoorv Kurup, CGSC with Mr.
Mr. Arnav Mittal, Mr.Akhil Hasija,
Mr.Gurjas Singh Narula, Advocates
for UOI.
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 07.08.2024
1. The Hon'ble Division Bench has not assembled.
2. List on 20th August, 2024.
BY ORDER COURT MASTER AUGUST 07, 2024 N.Khanna This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/08/2024 at 23:44:47