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State of West Bengal - Section

Section 068 in The West Bengal Board Of Secondary Education Act, 1963.

068.

Received the Assent of the President and was published in the Calcutta Gazette, Extraordinary, dated 2nd April, 1963An Act to regulate holidays, hours of work, payment of wages and leave of person employed in Shops and Establishments.It is hereby enacted in the Thirteenth Year of the Republic of India, by the Legislature of West Bengal, as follows :