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State of Tamilnadu - Section

Section 5 in Tamil Nadu Educational Rules

5.

Secondary Schools are Schools whose main object is to afford a higher general education. They may be sub-divided into (i) High Schools, and (ii) Middle Schools.The nomenclature of the schools with various stages of School Education is as follows: -
Schools with Standards I to V Primary Schools
Schools with Standards I to VIII or Middle Schools
VI to VIII
Schools with Standards I to XI High Schools
or VI to XI
or IX to XI
The pattern of Grants-in-aid to these schools will be governed by the rules under which the schools are recognised.(G. O. Ms. No. 563; Education, dated the 22nd April 1968)Schools For Special Education