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Supreme Court - Daily Orders

Kishore Samrite vs The State Of M.P on 15 January, 2014

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CHAMBER MATTER                                                  SECTION IIA


              S U P R E M E    C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

REVIEW PETITION (CRL.) NO.732 OF 2013 IN     SLP(CRL.) NO.5911/2013


KISHORE SAMRITE                                       Petitioner(s)

                   VERSUS

THE STATE OF M.P                                      Respondent(s)


Date: 15/01/2014    This Petition was circulated today.

CORAM :
          HON’BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD
          HON’BLE MR. JUSTICE KURIAN JOSEPH


                                     By Circulation


             UPON perusing papers the Court made the following
                                 O R D E R

List this review petition on 21.01.2014 at 3.30 P.M. for hearing in open Court before a Special Bench comprising of Hon. Chandramauli Kr. Prasad and Hon. Kurian Joseph, JJ.



       |       (Sanjay Kumar)        Court Master|    (Indu Satija)                |
|                                         |Assistant Registrar                 |
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