Supreme Court - Daily Orders
Kishore Samrite vs The State Of M.P on 15 January, 2014
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CHAMBER MATTER SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CRL.) NO.732 OF 2013 IN SLP(CRL.) NO.5911/2013
KISHORE SAMRITE Petitioner(s)
VERSUS
THE STATE OF M.P Respondent(s)
Date: 15/01/2014 This Petition was circulated today.
CORAM :
HON’BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD
HON’BLE MR. JUSTICE KURIAN JOSEPH
By Circulation
UPON perusing papers the Court made the following
O R D E R
List this review petition on 21.01.2014 at 3.30 P.M. for hearing in open Court before a Special Bench comprising of Hon. Chandramauli Kr. Prasad and Hon. Kurian Joseph, JJ.
| (Sanjay Kumar) Court Master| (Indu Satija) |
| |Assistant Registrar |
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