Supreme Court - Daily Orders
Jarnail Singh vs Lachhmi Narain Gupta . on 14 September, 2021
Bench: L. Nageswara Rao, Sanjiv Khanna, B.R. Gavai
1
ITEM NO.1 Court 5 (Video Conferencing) SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).30621/2011
(Arising out of impugned final judgment and order dated 15-07-2011
in CWP No.13218/2009 passed by the High Court Of Punjab & Haryana
At Chandigarh)
JARNAIL SINGH & ORS. Petitioner(s)
VERSUS
LACHHMI NARAIN GUPTA & ORS. Respondent(s)
(Report of issues involved received from Ld. Attorney General for
India in view of Hon'ble Court's order dated 18.01.2021.
( IA No. 89078/2020 - APPROPRIATE ORDERS/DIRECTIONS, IA No.
25195/2018 – CLARIFICATION/DIRECTION, IA No. 122323/2019 –
CLARIFICATION/DIRECTION, IA No. 81299/2020 - EXEMPTION FROM FILING
AFFIDAVIT, IA No. 102930/2020 - EXEMPTION FROM FILING AFFIDAVIT, IA
No. 97565/2018 - INTERVENTION APPLICATION, IA No. 92623/2020 -
INTERVENTION APPLICATION, IA No. 80533/2018 - INTERVENTION
APPLICATION, IA No. 89075/2020 - INTERVENTION APPLICATION, IA No.
25199/2018 - INTERVENTION APPLICATION, IA No. 106247/2018 -
INTERVENTION APPLICATION, IA No. 86780/2018 – INTERVENTION/
IMPLEADMENT, IA No. 81298/2020 – INTERVENTION/IMPLEADMENT, IA No.
11323/2021 – INTERVENTION/IMPLEADMENT, IA No. 93083/2017 –
INTERVENTION/IMPLEADMENT, IA No. 105861/2018 – INTERVENTION/
IMPLEADMENT, IA No. 102927/2020 – INTERVENTION/IMPLEADMENT, IA No.
132052/2020 - WITHDRAWAL OF CASE / APPLICATION)
WITH
SLP(C) No. 31735/2011 (IV-B)
( FOR ON IA 2/2011)
SLP(C) No. 35000/2011 (IV-B)
SLP(C) No. 4831/2012 (XV)
(I.A. Nos. 42763 & 42764/2017 -Read as I. A. Nos. 9 & 10 of 2017
IA No. 42763/2017 - DIRECTION (I.A. No. 9)
IA No. 42764/2017 - EXEMPTION FROM FILING O.T.)
SLP(C) No. 2839/2012 (IX)
Signature Not Verified
SLP(C) No. 5860/2012 (IX)
Digitally signed by
Charanjeet kaur
Date: 2021.09.15
SLP(C) No. 5859/2012 (IX)
17:06:08 IST
Reason:
SLP(C) No. 30841/2012 (IX)
(IA No. 1/2012 - CONDONATION OF DELAY IN FILING
IA No. 2/2012 - CONDONATION OF DELAY IN REFILING / CURING THE
2
DEFECTS, IA 3/2012)
SLP(C) No. 6915/2014 (IV-B)
SLP(C) No. 23344/2014 (IV-B)
(IA No. 1/2014 - CONDONATION OF DELAY IN FILING
IA No. 2/2014 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS)
Diary No(s). 35818/2017 (XIV)
(IA No. 120865/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT,IA No. 120864/2017 - PERMISSION TO FILE PETITION )
Diary No(s). 30694/2018 (IV-C)
(IA No. 122657/2018 - CONDONATION OF DELAY IN FILING)
SLP(C) No. 33163/2014 (IV-B)
(IA No. 1/2014 - CONDONATION OF DELAY IN FILING
IA No. 2/2014 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS)
SLP(C) No. 23339-23340/2014 (IV-B)
(IA No. 1/2014 - CONDONATION OF DELAY IN FILING)
SLP(C) No. 21343/2015 (XIV)
C.A. No. 4562-4564/2017 (XIV-A)
(IA No. 64350/2017 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 64344/2017 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 66355/2020 - CLARIFICATION/DIRECTION
IA No. 90755/2018 - CLARIFICATION/DIRECTION
IA No. 110314/2018 - INTERVENTION APPLICATION
IA No. 106772/2018 - INTERVENTION APPLICATION
IA No. 44517/2018 - INTERVENTION APPLICATION
IA No. 158235/2019 - INTERVENTION/IMPLEADMENT
IA No. 140490/2017 - INTERVENTION/IMPLEADMENT
IA No. 158240/2019 - PERMISSION TO APPEAR AND ARGUE IN PERSON)
SLP(C) No. 25191/2015 (XI)
(IA No. 7/2016 - EXEMPTION FROM FILING O.T., IA No. 9/2016 -
EXEMPTION FROM FILING O.T., IA No. 14723/2018 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No. 11/2017 - PERMISSION
TO FILE ANNEXURES, IA No. 10/2016 - PERMISSION TO FILE ANNEXURES
IA No. 8/2016 - PERMISSION TO FILE ANNEXURES, IA No. 6/2016 - STAY
APPLICATION)
C.A. No. 4880/2017 (XVI)
(IA 2/2016,IA No. 82424/2018 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 83156/2020 – CLARIFICATION/DIRECTION, IA No. 192918/2019 –
CLARIFICATION/DIRECTION, IA No. 83159/2020 - EXEMPTION FROM FILING
AFFIDAVIT, IA No. 83155/2020 - INTERVENTION/IMPLEADMENT
IA No. 146903/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
3
C.A. No. 4878-4879/2017 (XVI)
SLP(C) No. 31191/2015 (XI)
(IA No. 9976/2018 - CLARIFICATION/DIRECTION
IA No. 23/2016 - EXEMPTION FROM FILING O.T.
IA No. 25/2016 - EXEMPTION FROM FILING O.T.
IA No. 6006/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES, IA No. 27/2017 - PERMISSION TO FILE
ANNEXURES, IA No. 24/2016 - PERMISSION TO FILE ANNEXURES
IA No. 22/2016 - STAY APPLICATION)
C.A. No. 4876-4877/2017 (XVI)
(IA 4/2016)
C.A. No. 4881/2017 (XVI)
C.A. No. 4882/2017 (XVI)
CONMT.PET.(C) No. 314/2016 In SLP(C) No. 4831/2012 (XV)
(IA No. 108552/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 83461/2018 - EXEMPTION FROM FILING O.T.
IA No. 83460/2018 - I/A FOR APPROPRIATE ORDER OR DIRECTION FOR
INITIATING CONTEMPT PROCEEDINGS, IA No. 3/2016 - INTERVENTION
APPLICATION)
C.A. No. 5247/2016 (IV-C)
(IA No. 36528/2019 - EARLY HEARING APPLICATION, IA No. 3/2016 -
INTERVENTION APPLICATION, IA No. 95065/2021 - INTERVENTION
APPLICATION, IA No. 38098/2020 - INTERVENTION APPLICATION
IA No. 4/2016 – INTERVENTION/IMPLEADMENT, IA No. 77415/2020 –
INTERVENTION/IMPLEADMENT, IA No. 114396/2018 - STAY APPLICATION
IA No. 36543/2019 - VACATING STAY)
C.A. No. 11817/2016 (IV-C)
SLP(C) No. 31425/2016 (IV-B)
C.A. No. 11816/2016 (IV-C)
(IA No. 57203/2018 - INTERVENTION APPLICATION)
C.A. No. 11820/2016 (IV-C)
T.P.(C) No. 608-609/2017 (XVI-A)
(IA No. 1/2017 - STAY APPLICATION)
SLP(C) No. 31240/2016 (IV-B)
(IA No. 97433/2021 - APPLICATION FOR PERMISSION)
C.A. No. 4833/2017 (IV)
(IA No. 60803/2017 - PERMISSION TO APPEAR AND ARGUE IN PERSON)
C.A. No. 701-704/2017 (IV-C)
(IA No. 9/2017 - PERMISSION TO FILE ANNEXURES
IA No. 5/2017 - PERMISSION TO FILE ANNEXURES)
4
C.A. No. 11822-11825/2016 (IV-C)
(WITH APPLN. FOR PERMISSION TO FILE ANNEXURES )
C.A. No. 11837-11840/2016 (IV-C)
C.A. No. 11842-11845/2016 (IV-C)
(WITH APPLN. FOR PERMISSION TO FILE ANNEXURES)
C.A. No. 11829-11832/2016 (IV-C)
C.A. No. 11847-11850/2016 (IV-C)
C.A. No. 11828/2016 (IV-C)
CONMT.PET.(C) No. 11/2017 IN CA. No. 4562-4564/2017 (XIV-A)
CONMT.PET.(C) No. 13/2017 IN CA. No. 4562-4564/2017 (XIV-A)
(IA No. 110979/2017 - CLARIFICATION/DIRECTION)
SLP(C) No. 10638/2017 (XIV)
(IA No. 1/2017 - CONDONATION OF DELAY IN FILING)
S.L.P.(C)...CC No. 6821/2017 (IV-C)
(IA No. 1/2017 - CONDONATION OF DELAY IN FILING)
SLP(C) No. 17491/2017 (IV-B)
(IA No. 54835/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 18844/2017 (IV-B)
SLP(C) No. 19422-19423/2017 (IV-B)
SLP(C) No. 24681/2017 (IV-B)
(IA No. 54572/2018 - MODIFICATION)
SLP(C) No. 32944/2017 (IV-B)
(IA No. 97436/2021 - APPLICATION FOR PERMISSION)
Diary No(s). 28776/2017 (XIV)
(IA No. 101068/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 112655/2017 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES, IA No. 101064/2017 - PERMISSION TO FILE
PETITION)
Diary No(s). 29066/2017 (XIV)
(IA No. 114085/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 114083/2017 - PERMISSION TO FILE PETITION )
Diary No(s). 30189/2017 (IX)
(IA No. 108620/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 108623/2017 - EXEMPTION FROM FILING O.T., IA No.
108619/2017 - PERMISSION TO FILE LENGTHY LIST OF DATES, IA No.
108613/2017 - PERMISSION TO FILE PETITION)
Diary No(s). 31145/2017 (IV-B)
(IA No. 97435/2021 - APPLICATION FOR PERMISSION
5
IA No. 127052/2019 - CLARIFICATION/DIRECTION
IA No. 102076/2017 - CONDONATION OF DELAY IN FILING)
SLP(C) No. 28446-28447/2017 (IX)
(IA No. 128532/2019 - CLARIFICATION/DIRECTION
IA No. 117972/2017 - EXEMPTION FROM FILING O.T.
IA No. 117968/2017 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES, IA No. 108766/2017 - PERMISSION TO FILE
LENGTHY LIST OF DATES)
SLP(C) No. 28306/2017 (IX)
(IA No. 80776/2021 - APPROPRIATE ORDERS/DIRECTIONS,IA No.
105167/2019 – CLARIFICATION/DIRECTION, IA No. 108178/2017 -
EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No.
112121/2018 - EXEMPTION FROM FILING O.T., IA No. 108183/2017 -
EXEMPTION FROM FILING O.T., IA No. 106400/2018 - INTERVENTION
APPLICATION, IA No. 106378/2018 - INTERVENTION APPLICATION, IA No.
54093/2018 - INTERVENTION APPLICATION, IA No. 80775/2021 -
INTERVENTION APPLICATION, IA No. 138253/2017 - INTERVENTION
APPLICATION, IA No. 44639/2021 - INTERVENTION APPLICATION, IA No.
78572/2019 - INTERVENTION APPLICATION, IA No. 112120/2018 –
INTERVENTION/IMPLEADMENT, IA No. 117758/2017 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No. 108180/2017 -
PERMISSION TO FILE LENGTHY LIST OF DATES)
SLP(C) No. 13993-14004/2019 (IX)
Diary No(s). 33488/2017 (IX)
(IA No. 24016/2020 - APPROPRIATE ORDERS/DIRECTIONS, IA No.
109200/2017 - EXEMPTION FROM FILING O.T., IA No. 24017/2020 -
EXEMPTION FROM FILING O.T., IA No. 109198/2017 - PERMISSION TO FILE
PETITION)
Diary No(s). 34271/2017 (IX)
(IA No. 117008/2017 - CONDONATION OF DELAY IN FILING
IA No. 117011/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 117012/2017 - EXEMPTION FROM FILING O.T.
IA No. 117006/2017 - PERMISSION TO FILE PETITION)
Diary No(s). 34520/2017 (IX)
(IA No. 115758/2017 - CONDONATION OF DELAY IN FILING
IA No. 115760/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 115759/2017 - PERMISSION TO FILE LENGTHY LIST OF
DATES, IA No. 115757/2017 - PERMISSION TO FILE PETITION)
SLP(C) No. 14105-14112/2019 (IX)
(IA No. 117655/2017 - CONDONATION OF DELAY IN FILING
IA No. 117656/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 35577/2017 (IX)
(IA No. 120861/2017 - CONDONATION OF DELAY IN FILING
IA No. 120862/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 120863/2017 - EXEMPTION FROM FILING O.T.
6
IA No. 120860/2017 - PERMISSION TO FILE PETITION)
SLP(C) No. 31288/2017 (XIV)
(IA No. 120779/2017 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Diary No(s). 38895/2017 (IX)
SLP(C) No. 28842/2018 (IX)
(IA No. 33371/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 28847/2018 (IX)
(IA No. 35067/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 14549-14550/2019 (IV-B)
(IA No.82236/2019-CONDONATION OF DELAY IN FILING and IA
No.82243/2019-PERMISSION TO FILE LENGTHY LIST OF DATES)
SLP(C) No. 28164-28167/2019 (XVII)
SLP(C) No. 25756/2019 (IV-C)
SLP(C) No. 626/2020 (IV-C)
SLP(C) No. 851/2020 (IV-C)
SLP(C) No. 845/2020 (IV-C)
(IA No.187477/2019-CONDONATION OF DELAY IN FILING and IA
No.187478/2019-EXEMPTION FROM FILING O.T.)
C.A. No. 1004/2020 (IV)
(IA No. 1/2014 - CONDONATION OF DELAY IN FILING
IA No. 24008/2020 - EXEMPTION FROM FILING O.T.
IA No. 24006/2020 - INTERVENTION/IMPLEADMENT)
SLP(C) No. 33688/2015 (XI)
(IA No. 87051/2018 - APPLICATION FOR FACTS TO BE TAKEN IN TO
CONSIDERATION FOR EARLY DISPOSAL OF THE PETITION
IA No. 103943/2018 - APPLICATION FOR NOT TO BE CONNECTED WITH)
SLP(C) 30621/2011
(IA No. 143788/2019 - APPLICATION FOR TAGGING/DETAGGING
IA No. 2/2017 - CONDONATION OF DELAY IN FILING COUNTER AFFIDAVIT
IA No. 3/2017 - PERMISSION TO APPEAR AND ARGUE IN PERSON)
C.A. No. 2434/2019 (IV)
(IA No. 97432/2021 - APPLICATION FOR PERMISSION
IA No. 51315/2017 - INTERIM STAY)
SLP(C) No. 30942/2017 (IX)
(IA No. 119346/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 119344/2017 - EXEMPTION FROM FILING O.T.)
SLP(C) No. 1132/2018 (IV-B)
(IA No. 97434/2021 - APPLICATION FOR PERMISSION
IA No. 132300/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
7
Diary No(s). 36305/2017 (IX)
(IA No. 123509/2017 - CONDONATION OF DELAY IN FILING
IA No. 123510/2017 - EXEMPTION FROM FILING O.T.
IA No. 123506/2017 - PERMISSION TO FILE PETITION)
Diary No(s). 36377/2017 (IX)
(IA No. 157886/2019 - CLARIFICATION/DIRECTION
IA No. 120283/2017 - CONDONATION OF DELAY IN FILING
IA No. 120294/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 120298/2017 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES, IA No. 120292/2017 - PERMISSION TO FILE
LENGTHY LIST OF DATES, IA No. 120281/2017 - PERMISSION TO FILE
PETITION)
SLP(C) No. 13974-13975/2019 (IX)
(IA No. 69762/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 69765/2018 - EXEMPTION FROM FILING O.T.
IA No. 69768/2018 - PERMISSION TO FILE LENGTHY LIST OF DATES)
SLP(C) No. 13719/2019 (IX)
(IA No. 19019/2018 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 105490/2018 - CLARIFICATION/DIRECTION
IA No. 19017/2018 - CONDONATION OF DELAY IN FILING
IA No. 19018/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT,IA No. 19020/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 19016/2018 - PERMISSION TO FILE PETITION (SLP/TP/WP/..))
SLP(C) No. 13720/2019 (IX)
(IA No. 20095/2018 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 20091/2018 - CONDONATION OF DELAY IN FILING
IA No. 20098/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES, IA No. 20089/2018 - PERMISSION TO FILE
PETITION)
SLP(C) No. 28844/2018 (IX)
(IA No. 33090/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 13721/2019 (IX)
(IA No. 98192/2018 - CONDONATION OF DELAY IN FILING
IA No. 98194/2018 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS, IA No. 98195/2018 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT, IA No. 98196/2018 - PERMISSION TO FILE LENGTHY
LIST OF DATES)
SLP(C) No. 28846/2018 (IX)
(IA No. 33210/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 28848/2018 (IX)
(IA No. 40101/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
CONMT.PET.(C) No. 985/2018 in C.A. No. 5247/2016 (IV-C)
8
(IA No. 113343/2018 - EXEMPTION FROM FILING O.T.
IA No. 47228/2018 - EXEMPTION FROM FILING O.T.
IA No. 31175/2019 - EXEMPTION FROM FILING O.T.
IA No. 31168/2019 - EXEMPTION FROM FILING O.T.)
SLP(C) No. 18925/2018 (IV-B)
(IA No. 73026/2018 - EXEMPTION FROM FILING O.T.
IA No. 73025/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Diary No(s). 22349/2018 (IV-B)
(IA No. 94761/2018 - CONDONATION OF DELAY IN FILING
IA No. 94765/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 23907/2018 (IV-B)
(IA No. 141703/2018 - CONDONATION OF DELAY IN FILING
IA No. 141704/2018 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS, IA No. 141705/2018 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 24594/2018 (XVI)
(IA No. 103120/2018 - CONDONATION OF DELAY IN FILING)
SLP(C) No. 22985/2018 (XV)
SLP(C) No. 27401-27402/2018 (IV-B)
(IA No. 115137/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 30693/2018 (IV-C)
(IA No. 140486/2018 - CONDONATION OF DELAY IN FILING
IA No. 140488/2018 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS)
SLP(C) No. 14611/2019 (IV-C)
Diary No(s). 34750/2018 (IV-C)
(IA No. 151526/2018 - CONDONATION OF DELAY IN FILING)
Diary No(s). 39571/2018 (IV-C)
(IA No. 163832/2018 - CONDONATION OF DELAY IN FILING)
Diary No(s). 41552/2018 (IX)
(IA No. 173366/2018 - CONDONATION OF DELAY IN FILING
IA No. 173372/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 173360/2018 - PERMISSION TO FILE PETITION )
SLP(C) No. 32327/2018 (IX)
(IA No. 176570/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 13800/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES, IA No. 177615/2018 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No. 176573/2018 -
9
PERMISSION TO FILE LENGTHY LIST OF DATES)
SLP(C) No. 5724-5725/2019 (XIV)
(IA No. 70735/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 56093/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 53895/2020 – CLARIFICATION/DIRECTION, IA No. 70740/2020 -
EXEMPTION FROM FILING AFFIDAVIT, IA No. 70530/2020 - EXEMPTION FROM
FILING AFFIDAVIT, IA No. 56094/2020 - EXEMPTION FROM FILING
AFFIDAVIT, IA No. 56092/2020 - EXEMPTION FROM FILING AFFIDAVIT, IA
No. 100792/2019 – INTERVENTION/IMPLEADMENT, IA No. 70529/2020 –
INTERVENTION/IMPLEADMENT, IA No. 56091/2020 –
INTERVENTION/IMPLEADMENT, IA No. 132012/2020 - WITHDRAWAL OF CASE /
APPLICATION)
SLP(C) No. 10551-10553/2019 (XVI)
(IA No. 68512/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 68513/2019 - EXEMPTION FROM FILING O.T.)
SLP(C) No. 18314/2019 (IV-C)
SLP(C) No. 21364/2019 (XI-A)
SLP(C) No. 21309-21310/2019 (XIV)
Diary No(s). 28194/2019 (IV-C)
(IA No. 131843/2019 - CONDONATION OF DELAY IN FILING
IA No. 25569/2020 - PERMISSION TO APPEAR AND ARGUE IN PERSON)
SLP(C) No. 20777/2019 (XVII)
SLP(C) No. 22246/2019 (XVII)
SLP(C) No. 27951-27959/2019 (XVII)
CONMT.PET.(C) No. 1067/2019 in SLP(C) No. 30621/2011 (IV-B)
(IA No. 152739/2019 - CONTEMPT PETITION
IA No. 14519/2020 - DELETING THE NAME OF PETITIONER/RESPONDENT)
SLP(C) No. 110-215/2020 (XVII)
(IA No. 45161/2020 - APPLICATION FOR SUBSTITUTION
IA No. 45165/2020 - CONDONATION OF DELAY IN FILING SUBSTITUTION
APPLN, IA No. 45166/2020 - SETTING ASIDE AN ABATEMENT)
SLP(C) No. 26891/2019 (IV-C)
SLP(C) No. 29159/2019 (IV-C)
SLP(C) No. 29152/2019 (IV-C)
SLP(C) No. 571/2020 (IV-C)
SLP(C) No. 29150/2019 (IV-C)
10
W.P.(C) No. 1371/2019 (X)
(IA No. 11759/2021 - APPLICATION FOR PERMISSION)
SLP(C) No. 29234/2019 (XI-A)
(IA No. 174744/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 2395-2396/2020 (XVII)
SLP(C) No. 920/2020 (XII-A)
Diary No(s). 43894/2019 (XII)
(IA No. 22929/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 190908/2019 - CONDONATION OF DELAY IN FILING
IA No. 5018/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 673/2020 (IV-C)
(IA No. 27078/2021 - APPLICATION FOR TAGGING/DETAGGING)
SLP(C) No. 887/2020 (IV-B)
(IA No. 97430/2021 - APPLICATION FOR PERMISSION
IA No. 6365/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 609/2020 (IV-B)
(IA No. 97429/2021 - APPLICATION FOR PERMISSION
IA No. 4481/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 7332/2020 (IV-C)
SLP(C) No. 6834/2020 (IV-C)
SLP(C) No. 8066/2020 (IV-B)
(IA No. 80481/2020 - APPLICATION FOR RECTIFICATION
IA No. 101780/2020 - CLARIFICATION/DIRECTION
IA No. 58594/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 101783/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 58592/2020 - PERMISSION TO FILE SYNOPSIS AND LIST OF DATES)
SLP(C) No. 8588/2020 (IV-B)
SLP(C) No. 15749/2020 (IV-B)
(IA No. 134305/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 134306/2020 - PERMISSION TO FILE LENGTHY LIST OF
DATES)
SLP(C) No. 15148/2020 (XVII)
(IA No. 130265/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
11
SLP(C) No. 639/2021 (XVII)
SLP(C) No. 3684/2021 (XVII)
CONMT.PET.(C) No. 200-201/2021 in SLP(C) No. 5724-5725/2019 (XIV)
(IA No. 78372/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 72805/2021 - EXEMPTION FROM FILING AFFIDAVIT)
CONMT.PET.(C) No. 211-212/2021 in C.A. No. 5247/2016 (IV-C)
(IA No. 28167/2021 - EXEMPTION FROM FILING O.T.)
W.P.(C) No. 882/2021 (X)
(IA No.96393/2021-STAY APPLICATION and IA No.96389/2021-EXEMPTION
FROM FILING O.T.)
CONMT.PET.(C) No. 378-379/2021 in C.A. No. 11837-11840/2016 (IV-C)
(IA No. 70703/2021 - EXEMPTION FROM FILING O.T.)
Date : 14-09-2021 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE B.R. GAVAI
For the Parties :
Mr. K K Venugopal, Ld AG
Mr. Tushar Mehta, SGI
Ms. Madhvi Divan, Ld ASG
Mr. Sanjay Jain, Ld ASG
Mr. R Balasubramanium, Sr Adv
Ms. Chinmayee Chandra, Adv
Mr. Shyam Gopal, Adv
Ms. Shradha Deshmukh, Adv
Mr. B. Krishna Prasad, AOR
Mr. Raj Bahadur Yadav, AOR
Mr. M.K.Maroria AOR
Mr. Rajesh Ranjan, Adv
Mr. Shyam Gopal, Adv.
Mr. Apoorva Kurup,Adv.
Mr. Siddhant Kohli,Adv.
Mr. Ankur Talwar, Adv.
Ms. Suhasinin Sen,Adv.
Mr. Rajan Kumar Chourasia,Adv
Mr. Amrish Kumar, AOR
Mr. B V Balaram Das, AOR
Mr. Arvind Kumar Sharma,Adv.
1.29 Mr. K.K.Venugopal, LD AG
Mr. M.K.Maroria, Adv.
Mr. Rajesh Ranjan Adv
12
Mr. Shyam Gopal Adv
Ms. Shradha Deshmukh, Adv
Ms. Chinmayee Chandra, Adv
Mr. Ankur Talwar Adv.
Mr. Apoorva Kurup Adv.
Mr. Siddhant Kohli Adv.
Mr. Shreyas Ghacche, Adv.
Ms. Swati Vaibhav, AOR
1.115 Mr. Vikramjit Banerjee, Ld. ASG
Mr. Akshay Amritanshu, Adv
Mr. Apoorva Koorup, Adv
Mr. Gurmeet Singh Makker, AOR
Mr. Ankur Talwar,Adv.
Mr. Siddhant Kohli,Adv.
1.62, 1.63, 1.76, 1.78,
1.79, 1.80, 1.82 and 1.83, 1.96 etc.
Dr. Gunratan Sadavarte Adv.
Mr. Raj Singh Rana AOR
Mr. Pankaj Kumar Singh, Adv.
Mr. Pawan Kumar Shukla, Adv.
Mr. Kamal Kumar Pandey Adv.
1.81 Dr. Menaka Gurusamy, Sr. Adv.
Mr. Sangharaj Rupwate, Adv.
Mr. Vijay Nirbhavne, Adv.
Mr. Prashant R. Dahat, Adv.
Ms. Shraddha Vavhal, Adv.
Mr. Yash S. Vijay, Adv.,
Ms. Rayavarapu Aishwarya Devi, Adv.
Mr. T. R. B. Sivakumar, AOR
Mr. Sanjay Jain, Ld ASG
Mr. R Balasubramanium, Sr Adv
Ms. Chinmayee Chandra, Adv
Mr. Apoorva Kurup,Adv.
Mr. Ankur Talwar, Adv.
Mr. Siddhant Kohli,Adv.
Ms. Shradha Deshmukh,Adv.
Mr. Rajan Kumar Chourasia,Adv
Mr. Amrish Kumar, AOR
Mr. Sanjay Jain, Ld ASG
Mr. R Balasubramanium, Sr Adv
Ms. Chinmayee Chandra, Adv
Mr. Shyam Gopal,Adv.
Mr. Apoorva Kurup,Adv.
Mr. Ankur Talwar, Adv.
13
Mr. Siddhant Kohli,Adv.
Ms. Shradha Deshmukh,Adv.
Mr. Raj Bahadur Yadav, AOR
1.27 Mr. K.K.L.Gautam, Adv.
Mr. Chicalwar Rastrapal, Adv.
Mr. A.K.Suman,Adv.
Mr. Manoj Sharma, Adv.
Mr. K.S. Rathod,Adv.
Mr. Satya Prakash Gautam, Adv.
Mr. Sanjeev Malhotra, AOR
1.113 Mr. Aman Lekhi, ASG
Mr. Anmol Chandan, Adv.
Ms. Swarupma Chaturvedi, Adv.
Mr. Apoorva Kurup, Adv.
Mr. Siddhant Kohli, Adv.
Mr. B.V. Balaram Das, AOR
Mr. Aman Lekhi, ASG.
Mr. Anmol Chandan, Adv
Ms. Swarupma Chaturvedi, Adv.
Mr. B.V. Balaram Das, AOR
1.50 Mr. Pratik R. Bombarde, AOR
Mr. Pradeep S. Wathore, Adv.
Mr. Devendra Kumar, Adv.
Mr. Abhishek Kumar, Adv.
1.77 Mr. Pratik R. Bombarde, AOR
Mr. Suraj Kumar, Adv.
Mr. Devendra Singh, Adv.
Mr. Ajay Singh, Adv.
1.55 Ms. Indira Jaising, Sr. Adv.
Mr. Ajit Kumar Ekka, AOR
Mr. Murari Lal, Adv
Mr. R.S.M. Kalky, Adv.
Mr. Ajit Kumar,Adv.
1, 1.3, 1.17, 1.100
Dr. K.S. Chauhan, AOR
Mr. Sunil Kumar, Adv.
Mr. Ajit Kumar, Adv
Mr. Ramesh Kumar, Adv
Mr. Sumit Kishore, Adv
Mr. Murari Lal, Adv.
1.20, 1.24, 1.31, 1.44,
1.45, 1.48, 1.49, 1.51,
1.72, 1.75, 1.85, 1.114, 1.124
14
Dr. Krishan Singh Chauhan, AOR
Mr. Ajit Kumar Ekka, Adv
Mr. Ravi Prakash, Adv
Mr. R.S.M. Kalky, Adv
Mr. S.P. Singh, Adv
Mr. K.C. Lamba, Adv.
1.106 Mr. Rakesh Khanna, Sr.Adv
Mr. Vinod Kumar, Adv
Mr. Satpal Singh, Adv
Ms. Anjali Dubey,Adv
Mr. Shashank Sharma, Adv
1.123 Ms. Indira Jaising,Sr. Adv.
Mr. Sunil Fernandes, AOR
Ms. Nupur Kumar, Adv.
Mr. Prastut Dalvi, Adv.
Mr. Paras Nath Singh, Adv.
Ms. Ujjaini Chatterjee, Adv.
Mr. Darpan Sachdeva, Adv.
Mr. Shubham Sharma, Adv
1.126 & 1.127 Mr. R.D.Agrawala, Sr.Adv.
Mr. Pradeep Kumar Mathur, AOR
Mr. Chiranjeev Johri, Adv.
1.26,1.30, 1.31, 1.47, 1.51,
1.72, 1.74, 1.119, 1.120
Mr. Sudarshan Rajan, AOR
Mr. Mahesh Kumar, Adv.
Mr. Ramesh Rawat, Adv.
Mr. Hitain Bajaj, Adv.
Mr. Rohit Bhardwaj, Adv.
1.46, 1.84,1.42 Mr. Vishwa Pal Singh, AOR
Ms. Nandita Jha, Adv
Mr. Y.P. Singh, Adv
Mr. Irshad Admad,Adv.
Dr. Dinesh Rattan Bhardwaj, AOR
Mr. Anurag Rawat,Adv.
Mr. Som Raj Choudhury,Adv.
1.81 Dr. Menaka Gurusamy, Sr. Adv.,
Mr. Prashant R. Dahat, Adv.,
Mr. Sangharaj D. Rupwate, Adv.,
Mr. Vijay Nirbhavne,Adv.
Ms. Shraddha Vavhal, Adv.
Mr. Yash S.Vijay,Adv.
Ms. Rayavarapu Aishwarya Devi, Adv.
Mr. T. R. B. Sivakumar, AOR
15
1.97 Mr. M. K. Bhardwaj. Adv
Ms. Bano Deswal, Adv.
Mr. Amit Shani, Adv.
Mr. R. C. Kaushik, AOR
1.21 Mr. Satyajit A Desai, Adv.
Mr. Satya Kam Sharma, Adv.
Mrs. Anagha S Desai, AOR
1.33,1,35,1.36, 1.37, 1.59
Mr. Manoj Gorkela, Adv.
Ms. Apurva, Adv.
M/S Gorkela Law Office,AOR
1.113 Mr. Manoj Gorkela, Adv.
Ms. Apurva, Adv.
Ms. Preeti Nair, Adv.
M/S Gorkela Law Office,AOR
1.34 Mr. Nidhesh Gupta, Sr. Adv
Mr. Manoj Gorkela, Adv.
Ms. Apurva, Adv
Ms. Priyal Suryavanshi, Adv
Ms. Tara Pokhriyal, Adv
M/S Gorkela Law Office, AOR
1.32 Mr. Rupinder Singh Suri, ASG
Mr. Manoj Gorkela, Adv.
Ms. Priyal Suryavanshi, Adv.
Ms. Apurva, Adv.
Ms. Tara Pokhriyal, Adv.
Ms. Preeti Nair, Adv.
M/S Gorkela Law Office, AOR
1.10 Mr. Manoj Gorkela, Adv
Ms. Apurva, Adv
M/S Gorkela Law Office,AOR
1.24 Mr. Sanjay Hegde, Sr. Adv.
Mr. Manoj Gorkela, Adv.
Ms. Apurva, Adv.
1.27 Ms.Indira Jai Singh, Sr. Adv
Ms. Shashi Kiran, AOR
1.56 Mr. Nihal Rathore,Adv.
Mr. Satya Mitra,AOR
01 Mr. Gopal Shankar Narayan, Sr. Adv.
Mr. Shobhit Tiwari, Adv
Mr. Lal Pratap Singh Adv.
16
Mr. Umesh Pratap Singh, Adv.
Mr. Arjun Aggarwal, Adv.
Mr. Bhaskar Aditya, Adv.
Ms. Ruchi Kohli, AOR
1.5 And 1.6 Mr. M. L. Laohty, Adv.
Mr. Lal Pratap Singh Adv.
Mr. Paban K Sharma, Adv.
Mr. Anchit Sripat, Adv.
Shobhi Tiwari, Adv.
Mr. Vishal Singh, Adv.
Mr. Ruchi Kohli, AOR
1.3 Mr. Uday Gupta, Adv
Ms. Shivani M.Lal, Adv
Mr. Hiren Dasan,Adv.
Mr. M.K.Tripathi,Adv.
Mr. Harish Dasan, Adv
Mr. Rajeev Ranjan,Adv.
Mr. Mohan Pandey, AOR
Mr. Nidhesh Gupta, Sr. Adv
Mr. Manoj Gorkela, Adv
Ms. Apurva, Adv
Ms. Priyal Suryavanshi, Adv
Ms. Tara Pokhriyal, Adv
M/S. Gorkela Law Office, AOR
1.20,1.17,1.21 Ms. Indira Jai Singh, Sr.Adv.
Mr. Deepak Jain, Adv.
Ms. Jaspreet Aulakh
Mr. Tanpreet Gulati, Adv.
Ms. A.Sumathi, AOR
1.50, 1.52, 1.53, 1.54,
1.55, 1.56, 1.57, 1.58, 1.59 and 1.73
Dr. Rajeev Dhavan, Sr. Adv.
Mr. Atul Yeshwant Chitale, Sr. Adv.
Ms. Tanvi Kakar, Adv
Mr. Ansh Pandey, Adv
Mr. Atulesh Kumar, AOR
Mrs. Suchitra Atul Chitale, AOR
Dr. Rajeev Dhavan, Sr.Adv.
Mr. Kumar Parimal,Adv.
Mr. Smarhar Singh, AOR
1.3 Mr. Amit Anand Tiwari Adv.
17
Ms. Shakun Sharma Adv.
Ms. Devyani Gupta Adv.
Ms. Damini Thakar Adv.
1.24 Mr. Saurabh Mishra, AAG M.P.
Mr. Mrinal Gopal Elker, AOR
Mr. Vansaja Shukla,Adv.
Mr. Ayush Anand,Adv.
Mr. Manish Yadav,Adv.
Ms. Anuradha Mishra,Adv.
1.17 & 1.129 Ms. Meenakshi Arora, Sr. Adv.
Mr. Kumar Parimal, Adv.
Mr. Aniruddha P. Mayee, AOR
Mr. M. K. Bhardwaj, Adv
Mr. Bano Deswal, Adv
Mr. Amit Sahni, Adv
Mr. R. C. Kaushik, AOR
1.17 Mr. P.S. Patwalia, Sr,Adv.
Mr. Abhinav Mukerji, AOR.
Ms. Bihu Sharma, Adv.
Ms. Pratishtha Vij, Adv.
Mr. Akshay C.Shrivastava,Adv.
Mr. Anil Kumar,,Adv.
Mr. Vijay Pal,Adv.
Mr. Varinder Kumar Sharma, AOR
Mr. Akshay C. Shrivastava, Adv.
Mr. B. Sridhar, AOR
1.15 Mr. Dinesh Divedi, Sr Adv
Mr. Chandan Kumar, Adv
Mr. P. Soma Sundaram, AOR
1.16 and 1.19 Mr. Vinod Diwakar, AAG, U.P.
Ms. Alka Sinha, Adv.
Mr. Anuvrat Sharma, AOR
Mr. Sridhar Potaraju, Adv.
Mr. Gaichangpou Gangmei, AOR
Ms. Shiwani Tushir, Adv
Mr. Aayush, Adv.
1.15 & 1.40 Ms. Kiran Suri, Sr. Adv
Mr. S.J. Amith, Adv
Mr. Krishna Kumar, Adv
Dr. (Mrs.) Vipin Gupta, AOR
Mr. Kuldip Singh, AOR
18
Mr. Ajay Bansal, Adv.
Mr. Ankur Chhiber, Adv.
Mr. Anshuman Mehrotra, Adv.
Mr. Nikunj Arora, Adv.
Mr. Santosh Kumar Pandey, AOR
Mr. Naresh Kaushik Adv,
Mr. Vardhman Kaushik AOR
Ms. Lalitha Kaushik Adv,
Mr. B Purushothama Reddy, Adv
Mr. Namit Saxena, Adv
Mr. Sudhanshu Chandra, Adv
Mr. Awnish Maithani, Adv
Ms. Arushi Dhawan, Adv
Mr. P. V. Dinesh, AOR
1.17, 1.20,1.18 Mr. A. Mariarputham, Sr Adv
Mr. Avneesh Arputham, AOR
M/s. Arputham Aruna And Co, AOR
1.98 Mr. Abhay Kumar,Adv.
Mr. Kumar Milind,Adv.
Mr. Shagun Ruhil,Adv.
Mr. Vishal Nautiyal,Adv.
1.53 Mr.P.S.Patwalia,Sr. Adv.
Mr.Sachin Patil,AOR.
Mr.Rahul Chitnis,Adv.
Mr.Aaditya A. Pande,Adv.
Mr.Geo Joseph,Adv.
Mr. Arun Bhardwaj, Sr.Adv.
Ms. Amita Singh Kalkal, AOR
1.113 Mr. Aman Lekhi, ASG
Mr. B V Balaram Das, AOR
Mr. Anmol Chandan,Adv.
Mr. Swarupama Chaturvedi,Adv.
Mr. Apoorva Kurup,Adv.
Mr. Sidhan Kohli,Adv.
Mr. Devashish Bharuka,AOR
Ms. Sarvshree, Adv.
Mr. Justine George Adv
Mr. Manas Syal Adv.
1.85 Ms.Uttara Babbar,AOR
Mr.Manan Bansal,Adv.
19
1.117 Ms. Nalini Chidambaram, Sr.Adv.
Mr. Vikas Mehta, AOR
Mr. Adith Nair, Adv.
Mr. Bhaskar Nayak, Adv.
1.30,1.74 Mr. Himanshu Gupta, Adv.
Mr. Manoj C. Mishra,Adv.
1.15 Mr. Dinesh Dwivedi, Sr.Adv.
Mr. Chandan Kumar, Adv.
Mr. P. Soma Sundaram, AOR
Ms. Rekha Pandey, AOR
Mr. L C Patne, adv
Mr. Raghav Pandey, adv
1.53 Mr. Sanjay Kharde, Adv.
Mr. Satyajeet Kharde, Adv.
Mr. Sunil Kumar Verma, AOR
Mr. M. Gireesh Kumar, Adv
Mr. Ankur S. Kulkarni, AOR
Mr. Nitin Meshram, Adv.
Mr. Rishi Raj Singh, Adv.
Mr. Saurabh Singh, Adv.
Mr. Ranbir Singh Yadav, AOR
1.17 Mr. Shivam Singh Adv
Mr. Yasharth Kant, AOR
1,1.25,1.27,1.38,1.53
Ms. Shashi Kiran, AOR
Mr. Sumit Pachkhande, Adv
Dr Satish Chandra, Adv
Ms. Sangeeta Bhalla, Adv
Ms. Sakeena Quidwai, Adv
1.24 Mr. Ashok Kumar Sharma, Sr.Adv.
Mr. Vikalp Mudgal, AOR
Mr. Kshitij Mudgal, Adv.
1.50,1.96 Mr. Ravindra Keshavrao Adsure, AoR
Mr. Sidheshwar Namdev Biradar, Adv.
Mr. Yash Prashant Sonavane,Adv.
Mr. Yogesh Ramesh Joshi, Adv.
1.118 Dr. Rajeev Sharma, AOR
Mr. Prashant Sharma, Adv.
Mr. Raghuvir Sharma, Adv.
Mr. Vipin Kumar Sharma, Adv.
Mr. Dharmendra Sharma, Adv.
20
Ms. Shipra Shukla, Adv.
Ms. Meena Hasan, Adv.
Mr B P Marlapally,Sr.Adv.
Mr. Ashok K. Mahajan, AOR
1.15, 1.39,1.40 Mr. Shuvodeep Roy, AOR
Mr. Kabir Shankar Bose, Adv.
1.52 Mr. Shivaji M. Jadhav, Adv.
Mr. Brij Kishor Sah, Adv.
Ms. Qurratulain, Adv.
Mr. Aditya S. Jadhav, Adv.
Mr. Nicholas Chaudhary, Adv.
Ms. Damini Hajela,Adv
M/S.S.M. Jadhav And Company, AOR
Mr. Kanu Agrawal,Adv.
Mr. Sandeep Devashish Das, AOR
1.88 Mr. Babul Kumar,Adv.
Mr. P. V. Yogeswaran, AOR
1.92 Ms. K. Sarada Devi, AOR
Mr. R.Vijaynandan Reddy,Adv.
1.15 Mr. Shailesh Madiyal, AOR
Mr. Sudhanshu Prakash, Adv.
Ms. Rakhi M., Adv.
Mr. Vaibhav Sabharwal Adv.
Ms. Sruthi Iyer Adv.
Ms. Neha Jain Adv.
1.53 Mr. Shubham Seth, Adv.
R-8 Mr. Nikilesh Ramachandran, AOR
Mr. Vishal Gupta, AOR
Mr. Dheeresh Dwivedi,Adv.
1.53 Mr. D.K. Goswami, Sr. Adv
Mr. Saharsh Jauhari, Adv.
Mr. Kuldeep Singh, Adv.
Mr. Aditya Soni, AOR
Mr. B.Karunakaran, Adv
Mr. S.Gowthaman, AOR
1.97 Mr. Senthil Jagadeesan, AOR
Ms. Mrinal Kanwar, Adv.
Ms. Sonakshi Malhan, Adv.
1.27 Dr. Sukhdev Sharma,Adv.
Ms. Shivani,Adv.
21
Mr. J.B.Mudgil,Adv.
Mr. Rameshwar Prasad Goyal,AOR
1.98 Mr. Manish Kumar, AOR
Ms. Prerna Mehta, AOR
Ms. Anzu. K. Varkey, AOR
Mr. Ajit Pravin Wagh, AOR
PLR Chambers & Co.
Mr. Arvind S. Avhad, AOR
Mr. Chandra Bhushan Prasad, AOR
Mrs. Anil Katiyar, AOR
Mr. Shantanu Krishna, AOR
Mr. Abhay Kumar, AOR
Mr. Yadav Narender Singh, AOR
Ms. N. Annapoorani, AOR
Mr. Gaurav Agrawal, AOR
Mr. Samir Ali Khan, AOR
Respondent-in-person
Mr. Gaurav Kejriwal, AOR
Mr. Amit Anand Tiwari, AOR
Mr. K. N. Rai, AOR
Mr. Ravindra Kumar, AOR
Mr. Gopal Singh, AOR
Mr. Suhaas Ratna Joshi, AOR
Mr. Praveen Jain, AOR
Mr. Rahul Kaushik, AOR
Mr. Fuzail Ahmad Ayyubi, AOR
Mr. Hrishikesh Baruah, AOR
Ms. Christi Jain, AOR
Mr. Arjun Garg, AOR
Mr. M. K. Dua, AOR
Mr. Aldanish Rein, AOR
Ms. Chandan Ramamurthi, AOR
Ms. Aswathi M.k., AOR
Mr. M. C. Dhingra, AOR
Mr. P. N. Puri, AOR
Ms. Tanuj Bagga, AOR
Mr. Anil Kumar Mishra, AOR
Mr. Anilendra Pandey, AOR
Mr. Avijit Bhattacharjee, AOR
Mr. Ranjan Mukherjee, AOR
Mr. Mrigank Prabhakar, AOR
Mr. S. N. Bhat, AOR
Mr. Annam Venkatesh, AOR
Mr. Prashant Bhushan, AOR
Mr. Dhananjay Garg, AOR
UPON hearing the counsel the Court made the following
22
O R D E R
Item No.1.96 -SLP (CIVIL) NO.32327/2018 Mr. Ravindra Keshavrao Adsure, learned counsel appearing for the petitioner(s) seeks permission to withdraw SLP (Civil) No.32327 of 2018.
Permission granted.
The special leave petition is, accordingly, dismissed as withdrawn.
Item No.1.118 - SLP (CIVIL) NO.673/2020 De-tagged.
Rest of the matters:
Pursuant to an earlier Order passed by this Court, learned Attorney General for India has circulated a note on the issues that arise for consideration in these matters. Issues identified by the States of Maharashtra and Tripura were also placed before this Court.
Issues separately given to the learned AG by Dr. Rajeev Dhavan and Ms. Indira Jaising, learned senior counsel have been placed before us. The learned AG submitted that there is no need for re- considering the law laid down by this Court in respect of interpretation of Articles 16(4) and 16(4A) of the Constitution of India. He submitted 23 that a scrutiny of the judgments delivered by this Court would clear all the issues that arise for consideration in all these matters.
It has been brought to our notice that issues peculiar to the States can be grouped into eleven categories. There is already an order passed by this Court that the State Governments have to identify the issues that arise in the cases from each State and provide a copy of the same to the learned AG.
We direct the Advocates on Record for the State Governments to identify the issues peculiar to their States and submit the same to this Court within a period of two weeks from today. A copy of the issues shall be circulated to the office of learned AG.
Learned counsel appearing for the parties are permitted to circulate a written note of submissions not exceeding five pages along with the judgments they seek to rely upon, after serving a copy on the learned AG’s office, within a period of two weeks from today.
We make it clear that the time for arguments for each counsel shall not exceed thirty minutes.24
List on 05.10.2021.
No adjournment shall be granted for any reason whatsoever.
(Geeta Ahuja) (Anand Prakash) Court Master Court Master