Himachal Pradesh High Court
Gaurav & Anr. vs . Union Of India & Ors. on 11 March, 2024
Gaurav & Anr. vs. Union of India & Ors.
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Arb. Case No. 152 of 2024.
11.03.2024 Present: Mr. Karun Negi, Advocate, for the petitioners.
Mr. Shiv Pal Manhans, Senior Panel Counsel for respondent No.1.
Ms. Shreya Chauhan and Ms. Sneh Bhimta, Advocates, for respondent No.2.
Mr. Y.P.S. Dhaulta, Mr. Mohinder Zharaick and Mr. Aman Deep Sharma, Additional r Advocates General, for respondents No. 3 & 4.
Reply stands filed. Learned counsel for the petitioners seeks time to file rejoinder. Be filed on or before the next date.
List on 8th April, 2024.
(Satyen Vaidya) Judge 11th March, 2024.
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