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[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

State of Tamilnadu - Subsection

Section 58(1)(a) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(a)subject to the provisions of sub-section (2) close, discontinue or destroy the said sewer and do any work necessary for that purpose; or