Gauhati High Court
Page No.# 1/6 vs Rajiv Gandhi Institute Of Petroleum ... on 6 November, 2024
Author: Nelson Sailo
Bench: Nelson Sailo
Page No.# 1/6
GAHC010013482021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/497/2021
GAURI SANKAR BORA AND 5 ORS
S/O PRONAB BORA,
RESIDENT OF HOUSING COLONY, NEAR DC OFFICE, DIST SIVASAGAR,
ASSAM, 785640
2: DR. KAMAL KUMAR TANTI
S/O SANJOY KUMAR TANTI
RESIDENT OF VILLAGE BHATEMARA
PULIBOR
JORHAT
ASSAM
785001
3: DR. PONCHAMI SARMA
D/O RAJEN SARMA
RESIDENT OF MONAI MAZI GAON
NEAR BHAGDOI BRIDGE
MALAO ALI
PO DHEKORGORHA
JORHAT
ASSAM
785015
4: SRI ADITYA SAHU
S/O BABULAL SAHU
RESIDENT OF WARD NO 3
PO MORANHAT
DIST SIVASAGAR
ASSAM
785670
5: SRI PRIYAM HAZARIKA
S/O LATE N K HAZARIKA
Page No.# 2/6
RESIDENT OF 3D
LABANYA APARTMENT
CLUB ROAD
JORHAT
ASSAM
6: SRI NEELAMJYOTI LAHKAR
S/O KARUNA KANTA LAHKAR
RESIDENT OF FLAT 2D
PARLAY OAK APARTMENT
FCI BAMUNIMAIDAN
GUWAHATI ASSAM 78102
VERSUS
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY AND 6 ORS
REPRESENTED BY ITS DIRECTOR, MUBARAKPUR MUKHETIA MORE,
BAHADURPUR, PO HARBANGSHGANJ, JAIS, AMETHI 229304, UTTAR
PRADESH
2:THE DIRECTOR
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY
MUBARAKPUR MUKHETIA MORE
BAHADURPUR
PO HARBANGSHGANJ
JAIS
AMETHI 229304
UTTAR PRADESH
3:THE REGISTRAR
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY
MUBARAKPUR MUKHETIA MORE
BAHADURPUR
PO HARBANGSHGANJ
JAIS
AMETHI 229304
UTTAR PRADESH
4:THE ASSISTANT REGISTRAR
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY
MUBARAKPUR MUKHETIA MORE
BAHADURPUR
PO HARBANGSHGANJ
JAIS
AMETHI 229304
UTTAR PRADESH
Page No.# 3/6
5:THE DEAN
FACULTY AFFAIRS
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY
MUBARAKPUR MUKHETIA MORE
BAHADURPUR
PO HARBANGSHGANJ
JAIS
AMETHI 229304
UTTAR PRADESH
6:ASSAM ENERGY INSTITUTE
SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY
VILLAGE GOHAIN GAON
DIST SIVASAGAR
ASSAM
785697
REPRESENTED BY ITS COORDINATOR
7:THE CO ORDINATOR
ASSAM ENERGY INSTITUTE
SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY
VILLAGE GOHAIN GAON
DIST SIVASAGAR
ASSAM
78569
Advocate for the Petitioner : MR S BORTHAKUR, MR D BORAH,MR. D GOGOI,MR S
DAS,MR R SENSUA
Advocate for the Respondent : MR. K N CHOUDHURY, MR. R M DEKA,N GAUTAM,MR. D J
DAS
Linked Case : I.A.(Civil)/949/2021
GAURI SANKAR BORA AND 5 ORS.
S/O. PRONAB BORA
R/O. HOUSING COLONY
NEAR DC OFFICE
Page No.# 4/6
DIST. SIVASAGAR
ASSAM
PIN- 785640
2: DR. KAMAL KUMAR TANTI
S/O SANJOY KUMAR TANTI
RESIDENT OF VILLAGE BHATEMARA
PULIBOR
JORHAT
ASSAM
785001
3: DR. PONCHAMI SARMA
D/O RAJEN SARMA
RESIDENT OF MONAI MAZI GAON
NEAR BHAGDOI BRIDGE
MALAO ALI
PO DHEKORGORHA
JORHAT
ASSAM
785015
4: SRI ADITYA SAHU
S/O BABULAL SAHU
RESIDENT OF WARD NO 3
PO MORANHAT
DIST SIVASAGAR
ASSAM
785670
5: SRI PRIYAM HAZARIKA
S/O LATE N K HAZARIKA
RESIDENT OF 3D
LABANYA APARTMENT
CLUB ROAD
JORHAT
ASSAM
6: SRI NEELAMJYOTI LAHKAR
S/O KARUNA KANTA LAHKAR
RESIDENT OF FLAT 2D
PARLAY OAK APARTMENT
FCI BAMUNIMAIDAN
GUWAHATI ASSAM 781021
VERSUS
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY AND 6 ORS.
Page No.# 5/6
REP. BY ITS DIRECTOR
MUBARAKPUR MUKHETIA MORE
BAHADURPUR
P.O. HARBANSHGANJ
JAIS
AMETHI
UTTAR PRADESH- 229304
2:THE DIRECTOR
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY
MUBARAKPUR MUKHETIA MORE
BAHADURPUR
PO HARBANGSHGANJ
JAIS
AMETHI 229304
UTTAR PRADESH
3:THE REGISTRAR
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY
MUBARAKPUR MUKHETIA MORE
BAHADURPUR
PO HARBANGSHGANJ
JAIS
AMETHI 229304
UTTAR PRADESH
4:THE ASSISTANT REGISTRAR
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY
MUBARAKPUR MUKHETIA MORE
BAHADURPUR
PO HARBANGSHGANJ
JAIS
AMETHI 229304
UTTAR PRADESH
5:THE DEAN
FACULTY AFFAIRS
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY
MUBARAKPUR MUKHETIA MORE
BAHADURPUR
PO HARBANGSHGANJ
JAIS
AMETHI 229304
UTTAR PRADESH
6:ASSAM ENERGY INSTITUTE
Page No.# 6/6
SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY
VILLAGE GOHAIN GAON
DIST SIVASAGAR
ASSAM
785697
REPRESENTED BY ITS COORDINATOR
7:THE CO ORDINATOR
ASSAM ENERGY INSTITUTE
SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY
VILLAGE GOHAIN GAON
DIST SIVASAGAR
ASSAM
785697
------------
Advocate for : MR S BORTHAKUR Advocate for : appearing for RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY AND 6 ORS.
BEFORE HON'BLE MR. JUSTICE NELSON SAILO 06.11.2024 Counsel for the petitioners submits that he has some personal difficulties to conduct the case today.
On a prayer made, matter stands adjourned for 3 (three) weeks.
JUDGE Comparing Assistant