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[Cites 0, Cited by 0] [Section 130(2)] [Section 130] [Entire Act]

State of Uttar Pradesh - Subsection

Section 130(2)(xiv) in The U.P. Co-operative Societies Act, 1965

(xiv)the remuneration payable to a committee or administrator or administrators appointed in place of a committee of management superseded or suspended by the Registrar;