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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Andhra Pradesh - Subsection

Section 74(c) in Hyderabad Metropolitain Water Supply Sewerage Act, 1989

(c)Willfully or negligently break, injure, turn on, open, close shut off or otherwise interfere with any lock, cock, valve, pipe or other work or apparatus belonging to the Board;