Supreme Court - Daily Orders
The Commissioner Of Central Excise, ... vs M/S Mtr Foods Pvt. Ltd. on 3 December, 2014
ITEM NO.99 REGISTRAR COURT. 1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR DR. K.ARUL
Civil Appeal No(s). 8047/2011
COMMR.OF CEN.EXC.BANGALORE Appellant(s)
VERSUS
M/S MTR FOODS PVT. LTD. Respondent(s)
Date : 03/12/2014 This appeal was called on for hearing today.
For Appellant(s)
Mr. Kaustubh Shukla, Adv.
Mr. B. Krishna Prasad,Adv.
For Respondent(s)
Ms. K. V. Bharathi Upadhyaya,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The matter falls under the complete category.
Registry to process for listing before the Hon'ble Court, as per rules.
(DR. K.ARUL) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.12.06 13:01:22 IST Reason: