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Supreme Court - Daily Orders

The Commissioner Of Central Excise, ... vs M/S Mtr Foods Pvt. Ltd. on 3 December, 2014

     ITEM NO.99                            REGISTRAR COURT. 1              SECTION III

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                                       BEFORE THE REGISTRAR DR. K.ARUL

     Civil Appeal                 No(s).    8047/2011

     COMMR.OF CEN.EXC.BANGALORE                                          Appellant(s)

                                                        VERSUS

     M/S MTR FOODS PVT. LTD.                                             Respondent(s)


     Date : 03/12/2014 This appeal was called on for hearing today.


     For Appellant(s)
                                           Mr. Kaustubh Shukla, Adv.
                                           Mr. B. Krishna Prasad,Adv.


     For Respondent(s)
                                           Ms. K. V. Bharathi Upadhyaya,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The matter falls under the complete category.

Registry to process for listing before the Hon'ble Court, as per rules.

(DR. K.ARUL) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.12.06 13:01:22 IST Reason: