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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(a) in Tamil Nadu Estates (Abolition and Conversion Into Ryotwari) Act, 1948

(a)all lanka lands in the estate in respect of which a person other than the landholder is entitled to a ryotwari patta; and