Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(2) in The U.P. Essential Commodities (Display of Prices and Stocks and Control of Supply and Distribution) Order, 1977

(2)Every manufacturer, producer or distributor shall comply with any directions issued by the State Government under sub-clause (1).