Section 15 in Rajasthan Agricultural Credit Operations (Removal of Difficulties) Act, 1974
15. Exemption to Banks from restriction on acquisition of land in exercise of ceiling.
nothing in any law for the time being in force placing a ceiling or limit on the holding of land shall apply to a bank acquiring land in terms of section 14 and holding such land till such time the banks is in a position to sell the land in the manner provided in section 14 or otherwise, at a price which is adequate to cover its dues.
