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Patna High Court - Orders

Kameshwar Singh & Ors vs The State Of Bihar & Ors on 24 June, 2015

Author: Rakesh Kumar

Bench: Rakesh Kumar

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                                Civil Writ Jurisdiction Case No. 11089 of 2009
                  ======================================================
                  Kameshwar Singh & Ors
                                                                       .... .... Petitioner/s
                                                     Versus
                  The State of Bihar & Ors
                                                                      .... .... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s     :   None
                  For the Respondent/s       : AC to GA-10
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE RAKESH KUMAR
                  ORAL ORDER

5.   24-06-2015

Today again, on call, none appeared on behalf of petitioners either to press the petition or to make a prayer for adjournment. Yesterday also, there was non-appearance on behalf of petitioners. Learned A.C. to Govt. Advocate - 10 is present.

The writ petition stands dismissed due to non- prosecution.

(Rakesh Kumar, J.) Anay/-

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