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State of Jharkhand - Section

Section 882 in Bihar Education Code, 1961

882. Forwarding of grants to schools in the mufassil.

- Schools aided by Government, which are situated at a distance of more than six miles from a treasury, are allowed the option of receiving the payment of grant-in-aid bills by postal money order. The authority passing the bills should send it with a money order form, duly filled up, to the treasury which will pass it on to the Post Office. The money order commission is deducted from the bill and the balance only is remitted.[G. O. no. 745-E., dated the 28th May 1917; Bihar Treasury Code, Volume, I, Rule 243 (2).]