Delhi High Court - Orders
Rahul Mittra vs Google Llc & Anr on 24 July, 2020
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM)No.150/2020 & I.A.No.4151/2020
RAHUL MITTRA ....Plaintiff
Through : Mr. Vineet Malhotra, Adv.
versus
GOOGLE LLC & ANR. ....Defendants
Through : Ms. Mamta Rani Jha, Adv.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
ORDER
% 24.07.2020 [Court hearing convened via video-conferencing on account of COVID-19]
1. Mr. Vineet Malhotra, who appears on behalf of the plaintiff, says that he will file an affidavit to demonstrate that service has been effected on defendant no. 2 via e-mail.
1.1 Let the needful be done within the next five days.
2. Renotify the matter on 25.08.2020.
3. In the meanwhile, Ms. Mamta Rani Jha, who appears on behalf of defendant no. 1, will obtain instructions in the matter.
RAJIV SHAKDHER, J JULY 24, 2020 Aj/KK Click here to check corrigendum, if any Signature Not Verified digitally signed byVIPIN KUMAR RAI signing date26.07.2020 08:01