Section 3(5)(a) in The Black Money (Undisclosed Foreign Income and Assets) and Imposition of Tax Rules, 2015

[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(5)(a) in The Black Money (Undisclosed Foreign Income and Assets) and Imposition of Tax Rules, 2015

(a)"established securities market" means an exchange that is officially recognized and supervised by a Governmental entity in which the market is located and that has a meaningful annual value of shares traded on the exchange;

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Union of India - Subsection

Section 3(5)(a) in The Black Money (Undisclosed Foreign Income and Assets) and Imposition of Tax Rules, 2015