Jammu & Kashmir High Court
Nic Ltd vs Om Parkash And Others on 10 November, 2020
Author: Tashi Rabstan
Bench: Tashi Rabstan
HIGH COURT OF JAMMU AND KASHMIR Sr. No.222
AT JAMMU
MA 169/2017
(Through Video Conferencing)
NIC Ltd.
...Petitioner(s)
Through:-None.
V/s
Om Parkash and others
...Respondent(s)
Through:- None
Coram :- HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
ORDER
10.11.2020 Awaiting appearance, adjourned. List again on 11.02.2021.
(Tashi Rabstan) Judge Jammu 10.11.2020 Madan-PS MADAN LAL VERMA 2020.11.12 12:11 I attest to the accuracy and integrity of this document