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Jammu & Kashmir High Court

Nic Ltd vs Om Parkash And Others on 10 November, 2020

Author: Tashi Rabstan

Bench: Tashi Rabstan

                               HIGH COURT OF JAMMU AND KASHMIR                     Sr. No.222
                                           AT JAMMU


                                                                      MA 169/2017



                                                              (Through Video Conferencing)

           NIC Ltd.
                                                                             ...Petitioner(s)

                                             Through:-None.

                                     V/s

           Om Parkash and others
                                                                            ...Respondent(s)

                                             Through:- None

         Coram :-              HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE


                                             ORDER

10.11.2020 Awaiting appearance, adjourned. List again on 11.02.2021.

(Tashi Rabstan) Judge Jammu 10.11.2020 Madan-PS MADAN LAL VERMA 2020.11.12 12:11 I attest to the accuracy and integrity of this document