Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] State of Jharkhand - Subsection Section 67(xix) in The Jharkhand Agricultural Produce Markets Rules, 2000 (xix)to do such other thing as laid down under the Act, Rules, Bye-laws and as directed by the Board;
