Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] Union of India - Subsection Section 29(a) in The Foreign Marriage Act, 1969 (a)in section 1, in sub-section (2) for the words "outside the said territories", the words "in the State of Jammu and Kashmir" shall be substituted;
