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State of Assam - Section

Section 5 in Assam Opium Smoking Act, 1927

5. Opium smoking assembly.

- An assembly of two or more persons is designated an opium smoking assembly if the common object of the persons composing that assembly is to smoke opium or to prepare for smoking purposes.Explanation 1. - An assembly which was not an opium smoking assembly when it assembled may subsequently become such an assembly.Explanation 2. - A man and his wife shall not be deemed to be an opium smoking assembly within the meaning of this section, even if their common object be to smoke opium or to prepare opium for smoking purposes.