Bombay High Court
Kerala Financial Corporation (Kfc) vs Bank Of Baroda And 2 Ors on 30 January, 2026
Author: Bharati Dangre
Bench: Bharati Dangre
Digitally
signed by
RUSHIKESH
RUSHIKESH VISHNU
VISHNU PATIL
PATIL Date:
2026.02.03
18:12:59
+0530
1/1 25 WP.3373.2022.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 3373 OF 2022
Kerala Financial Corporation (KFC) .. Petitioner
Versus
Bank of Baroda & Ors. .. Respondents
...
Mr. Gopalkrishnan Balakrishnan (through V.C.), for the
Petitioner.
...
CORAM: BHARATI DANGRE &
MANJUSHA DESHPANDE, JJ.
DATED : 30th JANUARY, 2026 P.C:-
1. We are informed by the learned counsel for the Petitioner that the present Petition deserve hearing along with Writ Petition No. 2433 of 2022, which is already admitted and slated for hearing on 09.02.2026.
The Registry is directed to take necessary steps and list the Petition alongwith.
(MANJUSHA DESHPANDE, J.) (BHARATI DANGRE, J.) Rushikesh ::: Uploaded on - 03/02/2026 ::: Downloaded on - 06/02/2026 21:56:53 :::