Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Kerala Financial Corporation (Kfc) vs Bank Of Baroda And 2 Ors on 30 January, 2026

Author: Bharati Dangre

Bench: Bharati Dangre

          Digitally
          signed by
          RUSHIKESH
RUSHIKESH VISHNU
VISHNU    PATIL
PATIL     Date:
          2026.02.03
          18:12:59
          +0530

                                                       1/1                   25 WP.3373.2022.odt


                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   ORDINARY ORIGINAL CIVIL JURISDICTION

                                          WRIT PETITION NO. 3373 OF 2022

                       Kerala Financial Corporation (KFC)         ..     Petitioner
                                             Versus
                       Bank of Baroda & Ors.                      ..     Respondents
                                                             ...
                       Mr. Gopalkrishnan Balakrishnan (through V.C.), for the
                       Petitioner.
                                                 ...

                                                CORAM: BHARATI DANGRE &
                                                        MANJUSHA DESHPANDE, JJ.

DATED : 30th JANUARY, 2026 P.C:-

1. We are informed by the learned counsel for the Petitioner that the present Petition deserve hearing along with Writ Petition No. 2433 of 2022, which is already admitted and slated for hearing on 09.02.2026.

The Registry is directed to take necessary steps and list the Petition alongwith.

(MANJUSHA DESHPANDE, J.) (BHARATI DANGRE, J.) Rushikesh ::: Uploaded on - 03/02/2026 ::: Downloaded on - 06/02/2026 21:56:53 :::