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[Cites 0, Cited by 0] [Section 75(1)] [Section 75] [Entire Act]

State of Telangana - Subsection

Section 75(1)(b) in Telangana Panchayat Raj Act, 2018

(b)The powers conferred by clause (a) may, in the case of any private spring, tank, well or water-course, be exercised by the Gram Panchayat, with the consent of the owner of such place;