Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 145] [Entire Act] State of Gujarat - Subsection Section 145(1) in The Gujarat Police Act, 1951 (1)Any person who makes a false statement or uses a false document for the purpose of obtaining employment or release from employment as a Police officer, or
