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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(1)(d) in Karnataka Prevention and Eradication of Inhuman Evil Practices and Black Magic Act, 2017

(d)"offender" means any person who has contravened any of the provision of this Act or has committed any act constituting an offence specified in the Schedule;