Delhi High Court - Orders
G L Sagar vs Edcil (India) Ltd And Anr on 11 October, 2022
Author: Rekha Palli
Bench: Rekha Palli
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10023/2016
G L SAGAR ..... Petitioner
Through: Mr.Jitender Singh with Ms.Meenu
Singh, Mr.Prajwal MR, Mr.Siddharth Singh, Advs.
versus
EDCIL (INDIA) LTD AND ANR ..... Respondent
Through: Mr.Saurabh Mishra with Ms.Aashnaa
Bhatia, Advs.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 11.10.2022
1. A request for adjournment is made on behalf of the petitioner. The same is not opposed.
2. At request, list on 24.04.2023.
REKHA PALLI, J OCTOBER 11, 2022 sr Signature Not Verified Digitally Signed By:GARIMA MADAN Signing Date:12.10.2022 14:41:09