Section 131C in The Chhattisgarh Municipal Corporation Act, 1956
131C. [ Public Disclosure of Information. [Inserted by C.G. Act No. 17 of 2011, dated 3.5.2011.]
(1)Every Municipal Corporation shall maintain and publish all its records duly catalogued and indexed, in a manner and form which enables the Municipal Corporation under this section to disclose the required information to general public.(2)The manner of disclosure of information, its periodicity and formats shall be such as may be prescribed.]Part-IV Chapter XITaxation
