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Bombay High Court

Everest Flavours Limited vs National Faceless Assessment Center ... on 29 August, 2023

Bench: K.R. Shriram, Neela Kedar

                                                                                 Board Sr.No.:-0

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

       WRIT PETITION LODGING NO. 15973 OF 2023

 Everest Flavours Limited                     ....PETITIONER
             V/S
 National Faceless Assessment Center Delhi ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 29th August, 2023 P.C. :

Due to paucity of time, stand over to 03/10/2023. Interim order, if any, to continue till then.
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