Bombay High Court
Everest Flavours Limited vs National Faceless Assessment Center ... on 29 August, 2023
Bench: K.R. Shriram, Neela Kedar
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION LODGING NO. 15973 OF 2023
Everest Flavours Limited ....PETITIONER
V/S
National Faceless Assessment Center Delhi ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 29th August, 2023 P.C. :
Due to paucity of time, stand over to 03/10/2023. Interim order, if any, to continue till then.
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