Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 47 in The Assam Frontier (Administration of Justice) Regulation, 1945 47. Appeals from Assistant Commissioner. - An appeal shall lie to the Deputy Commissioner from any decision, original or appellate, of an Assistant Commissioner.
