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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Tamilnadu - Subsection

Section 37(2) in Tamil Nadu Regulation of Rights and Responsibilities of Landlords and Tenants Act, 2017

(2)The Rent Court may take the help from the local government or local body or the local police for the execution of the final orders:Provided that the help of police shall be obtained subject to payment of such cost by the litigants as may be decided by the Rent Court.