Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Maharashtra - Section Section 45 in The Maharashtra Irrigation Act, 1976 45. Application of this Chapter for supply of water under Chapters II to V. The provisions of this Chapter shall apply in respect of water from a canal supplied under Chapters II, III, IV and V of this Part.
