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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Chattisgarh - Subsection

Section 37(2)(b) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(b)Transit care. - The second stage shall be to facilitate a more settled setting for children in crisis who require transit care prior to long-term placement.