Section 14 in Uttaranchal Service of Engineers (Irrigation Department) (Group 'B') Rules, 2003
14. Date of determination of vacancies.
- The Appointing Authority shall determine and intimate to the Commission the number of vacancies to be filled during the course of the year of recruitment as also the number of vacancies to be reserved for a candidates belonging to Scheduled Castes, Scheduled Tribes and other categories under Rule 6.
