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Supreme Court - Daily Orders

G. Janobai vs V.N Devadoss on 27 August, 2014

Bench: H.L. Dattu, V. Gopala Gowda

                                       IN THE SUPREME COURT OF INDIA
                                        CIVIL APPELLATE JURISDICTION

                                   REVIEW PETITION (C)NO.1615 OF 2014
                                                   IN
                              SPECIAL LEAVE PETITION (C) NO.15460 OF 2013


  G. JANOBAI AND ORS.                                                    PETITIONER(S)

                                                    VERSUS

  V.N. DEVADOSS                                                          RESPONDENT(S)

                                                 O R D E R

Delay condoned.

Application for hearing in Open Court is rejected. We have gone through the Review Petition and the connected papers. We see no reason to interfere with the order impugned. The Review Petition is, accordingly, dismissed.

.....................J. (H.L. DATTU) .....................J. (V. GOPALA GOWDA) NEW DELHI;

  AUGUST 27, 2014




Signature Not Verified

Digitally signed by
Ramana Venkata Ganti
Date: 2014.08.28
12:07:49 IST
Reason:
CHAMBER MATTER                                        SECTION XII

                 S U P R E M E C O U R T O F     I N D I A
                         RECORD OF PROCEEDINGS

R.P.(C) No. 1615/2014 In SLP(C) No. 15460/2013 G. JANOBAI & ORS Petitioner(s) VERSUS V.N DEVADOSS Respondent(s) (with appln. (s) for application for hearing in open court and c/delay in filing review petition and office report) Date : 27/08/2014 This petition was circulated today. CORAM :

HON'BLE MR. JUSTICE H.L. DATTU HON'BLE MR. JUSTICE V. GOPALA GOWDA By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
Application for hearing in Open Court is rejected.
The Review Petition is dismissed, in terms of the signed order.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar (Signed order is placed in the file)