Supreme Court - Daily Orders
G. Janobai vs V.N Devadoss on 27 August, 2014
Bench: H.L. Dattu, V. Gopala Gowda
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C)NO.1615 OF 2014
IN
SPECIAL LEAVE PETITION (C) NO.15460 OF 2013
G. JANOBAI AND ORS. PETITIONER(S)
VERSUS
V.N. DEVADOSS RESPONDENT(S)
O R D E R
Delay condoned.
Application for hearing in Open Court is rejected. We have gone through the Review Petition and the connected papers. We see no reason to interfere with the order impugned. The Review Petition is, accordingly, dismissed.
.....................J. (H.L. DATTU) .....................J. (V. GOPALA GOWDA) NEW DELHI;
AUGUST 27, 2014 Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2014.08.28 12:07:49 IST Reason: CHAMBER MATTER SECTION XII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
R.P.(C) No. 1615/2014 In SLP(C) No. 15460/2013 G. JANOBAI & ORS Petitioner(s) VERSUS V.N DEVADOSS Respondent(s) (with appln. (s) for application for hearing in open court and c/delay in filing review petition and office report) Date : 27/08/2014 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE H.L. DATTU HON'BLE MR. JUSTICE V. GOPALA GOWDA By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
Application for hearing in Open Court is rejected.
The Review Petition is dismissed, in terms of the signed order.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar (Signed order is placed in the file)