Section 13(2)(ii) in The Granite Conservation And Development Rules, 1999

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Union of India - Subsection

Section 13(2)(ii) in The Granite Conservation And Development Rules, 1999

(ii)professional experience of five years of working in a supervisory capacity in the field of mining or mineral administration after obtaining a degree or qualification required under clause (i).

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Union of India - Subsection

Section 13(2)(ii) in The Granite Conservation And Development Rules, 1999