Section 15 in The Rajasthan Weights and Measures (Enforcement) Rules, 1959
15. Procedure for earring out inspection etc.
- In carrying out his duties of inspection, verification and stamping of weights/measures and weighing and measuring instruments in situ the Inspector shall observe the procedure laid down in Schedule IX in addition to that laid down in [Schedules V, VI, VI-A, VI-B and VI-C.] [Substituted by Amended Notification 6. dated 30.12.1983.]
